High Courts10 Jan 1940
Baijan Singh and Others Vs Ramratan Prasad and Others
Patna High Court · AIR 1940 Patna 384
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 12 of 12
High Courts10 Jan 1940
Judagi Gope and Others Vs Emperor
Patna High Court · AIR 1940 Patna 417
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts09 Jan 1940
Brahamdeo Narain Rai and Others Vs jaikishun Chaudhury and Others
Patna High Court · AIR 1941 Patna 452
High Courts09 Jan 1940
Lala Rajbali Lal and Others Vs Partappur Co. Ltd.
Patna High Court · AIR 1940 Patna 622
Evidence Act, 1872 — Section 17, 21
High Courts09 Jan 1940
Harakhanth Ohdar and Others Vs Ganpat Rai and Others
Patna High Court · AIR 1941 Patna 625
Chotanagpur Tenancy Act, 1908 — Section 84(8)
High Courts08 Jan 1940
Ramdas Bhagat Vs Krishna Prasad Tewari and Others
Patna High Court · AIR 1940 Patna 425
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14
High Courts08 Jan 1940
Baijnath Thakur and Another Vs Sarwan Chaudhury and Others
Patna High Court · AIR 1940 Patna 423
Bihar Money Lenders Act, 1938 — Section 8
High Courts05 Jan 1940
Chandrawati Debi and Others Vs Nandkishore Prasad and Others
Patna High Court · AIR 1940 Patna 376
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 7Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts04 Jan 1940
Gulabi Mahto and Others Vs Emperor
Patna High Court · AIR 1940 Patna 361
Penal Code, 1860 (IPC) — Section 224, 225, 353
High Courts04 Jan 1940
Sahebjan and Others Vs Emperor
Patna High Court · AIR 1940 Patna 409
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 143, 448
High Courts03 Jan 1940
Rajendra Prasad Vs Debi Parsad and Others
Patna High Court · AIR 1940 Patna 303
High Courts03 Jan 1940
Sri Bhagwat Lal Vs Bachu Pandey
Patna High Court · AIR 1940 Patna 364
Criminal Procedure Code, 1898 (CrPC) — Section 144