High Courts04 Dec 1940
Central Co-operative Bank Vs Kashi Sahu and Others
Patna High Court · AIR 1941 Patna 243
Bihar Tenancy Act, 1885 — Section 167, 65
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 2 of 12
High Courts02 Dec 1940
Suchandra Bhusan Kumar Lal and Another Vs Laloo Modi and Another
Patna High Court · AIR 1941 Patna 202
High Courts29 Nov 1940
Bhulan Prasad Singh and Another Vs Rup Narain Singh and Others
Patna High Court · AIR 1941 Patna 233
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 2(f)
High Courts25 Nov 1940
Rivers Steam Navigation Co., Ltd. and Another Vs Bijoy Kumar and Another
Patna High Court · AIR 1941 Patna 250
High Courts22 Nov 1940
Nand Kumar Sinha Vs Rai Bahadur Pashupati Ghosh and Others
Patna High Court · AIR 1941 Patna 385
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 116
High Courts21 Nov 1940
Manu Uraon and Others Vs Abraham Uraon and Another
Patna High Court · AIR 1941 Patna 146
High Courts21 Nov 1940
Liquidator Nawadah Bazar Co-operative Society Vs Domi Ram Chaudhary
Patna High Court · AIR 1941 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 80Co-operative Societies Act, 1912 — Section 42(1)Public Demands Recovery Act — Section 46
High Courts20 Nov 1940
Harnath Singh and Another Vs Maiya Ambika Devi and Another
Patna High Court · AIR 1941 Patna 301
Transfer of Property Act, 1882 — Section 58, 68
High Courts20 Nov 1940
RAI BAHADUR H. P. BANERJEE Vs COMMISSIONER OF Income Tax, BHIAR and ORISSA.
Patna High Court · (1941) 9 ITR 137
Contract Act, 1872 — Section 2, 25Income Tax Act, 1961 — Section 44D
High Courts20 Nov 1940
Lalji Mandal and Others Vs Parbal Mandal and Others
Patna High Court · AIR 1941 Patna 224
High Courts20 Nov 1940
H.P. Banerji Vs Commissioner of Income Tax, Bihar and Orissa
Patna High Court · (1940) 11 PAT CK 0004
High Courts20 Nov 1940
Joyram Narayan and Another Vs Shiva Prasad Singh and Another
Patna High Court · AIR 1941 Patna 416
High Courts20 Nov 1940
Mt. Dirji Vs Smt. Goalin
Patna High Court · AIR 1941 Patna 65
Government of India Act, 1915 — Section 107
High Courts16 Nov 1940
Dwarika Lohar and Others Vs Emperor
Patna High Court · AIR 1941 Patna 223
Penal Code, 1860 (IPC) — Section 395, 411, 412
High Courts16 Nov 1940
Bangali Ahir and Another Vs Chaturbhuj Prasad
Patna High Court · AIR 1941 Patna 241
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 118
High Courts16 Nov 1940
Mt. Besar Kuar and Another Vs Ramhit Singh and Others
Patna High Court · AIR 1941 Patna 167
Registration Act, 1908 — Section 17
High Courts15 Nov 1940
Jai Narain Raut and Others Vs Mt. Dhaneshari and Others
Patna High Court · AIR 1941 Patna 222
Bihar Tenancy Act, 1885 — Section 49, 49A
High Courts15 Nov 1940
Kanhai Sahu Vs Emperor
Patna High Court · AIR 1941 Patna 53
Bihar and Orissa Excise Act, 1915 — Section 19(4), 47(a), 94
High Courts12 Nov 1940
Jinilal Mandal Vs Chanderdeo Prosad and Others
Patna High Court · AIR 1941 Patna 419
Criminal Procedure Code, 1898 (CrPC) — Section 148, 202, 203
High Courts12 Nov 1940
Sheikh Mohammad Nagir and Others Vs Sheikh Alauddin Ahmad and Another
Patna High Court · AIR 1941 Patna 213
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Limitation Act, 1963 — Article 182(2), 182(3)