COURT ARCHIVE

Patna High Court judgments, 1922

308 judgments · page 16 of 16

High Courts07 Jan 1922

Sukhraj Bahadur and Another Vs Debi bukhsh, Minor under Musammat Muni Koer

Patna High Court · 65 Ind. Cas. 360

High Courts07 Jan 1922

Patna High Court · AIR 1923 Patna 90 : 65 Ind. Cas. 355

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts06 Jan 1922Allowed

Patna High Court · (1922) 01 PAT CK 0003

High Courts05 Jan 1922

Patna High Court · 65 Ind. Cas. 492

Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 477, 511

High Courts04 Jan 1922

Patna High Court · AIR 1922 Patna 59 : 70 Ind. Cas. 483

Civil Procedure Code, 1908 (CPC) — Section 2

High Courts04 Jan 1922Dismissed

Patna High Court · (1922) 01 PAT CK 0004

High Courts03 Jan 1922

Patna High Court · AIR 1922 Patna 545 : 65 Ind. Cas. 571

Criminal Procedure Code, 1898 (CrPC) — Section 133, 439

High Courts02 Jan 1922Dismissed

Patna High Court · (1922) 01 PAT CK 0016