High Courts24 Jan 1922
Jangi Mahto and others Vs Muni Mahto and others
Patna High Court · (1922) 01 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 15 of 16
High Courts24 Jan 1922Allowed
Chandrama Kuer and another Vs Ram Gayan and others
Patna High Court · (1922) 01 PAT CK 0011
High Courts24 Jan 1922
Balkeshwar Singh Vs Emperor
Patna High Court · 65 Ind. Cas. 546
Criminal Procedure Code, 1898 (CrPC) — Section 238, 260, 262, 263, 264Penal Code, 1860 (IPC) — Section 261, 352, 355, 457
High Courts23 Jan 1922
Jag Sahu and Others Vs Musammat Ram Sakhi Kuer and Others
Patna High Court · AIR 1922 Patna 167 : 65 Ind. Cas. 666
High Courts18 Jan 1922
Lochan Rai and Others Vs Lala Sant Prasad
Patna High Court · AIR 1922 Patna 417 : 65 Ind. Cas. 536
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 103
High Courts18 Jan 1922
Gopal Rai and Others Vs Rambhanjan Rai and Others
Patna High Court · AIR 1922 Patna 364 : 65 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts17 Jan 1922
Ram Narain Lal and another Vs Sahadeo Singh and others (Plaintiffs) and Sidheshwar Nath and others
Patna High Court · (1922) 01 PAT CK 0032
High Courts16 Jan 1922
Kumar Madheva Surendra Sahi and Another Vs Awadh Missir and Others
Patna High Court · AIR 1923 Patna 86 : 65 Ind. Cas. 349
Bengal Tenancy Act, 1885 — Section 105, 52(1)(a)
High Courts16 Jan 1922
Jugeshar Misra and Others Vs Nath Koeri Sunder Mohan Panigrahi Vs Ghana Rout
Patna High Court · AIR 1922 Patna 19 : 65 Ind. Cas. 335
Bengal Tenancy Act, 1885 — Section 25, 87
High Courts16 Jan 1922
Baba Ashurfi Singh Vs Babu Biseswar Pratap Narain Sahi and Others
Patna High Court · AIR 1922 Patna 362 : 65 Ind. Cas. 977
High Courts16 Jan 1922
Sarada Prasad Tej Vs Triguna Charan Ray
Patna High Court · AIR 1922 Patna 402 : 70 Ind. Cas. 402
Succession Act, 1925 — Section 50
High Courts16 Jan 1922
Mohammad Ishaq and Others Vs Emperor
Patna High Court · AIR 1923 Patna 157 : 65 Ind. Cas. 552
Criminal Procedure Code, 1898 (CrPC) — Section 260, 355, 356, 357, 360Penal Code, 1860 (IPC) — Section 147, 323, 447
High Courts16 Jan 1922
Sarabjit Pande and Others Vs Raj Kumar Pande
Patna High Court · AIR 1923 Patna 87 : 69 Ind. Cas. 957
High Courts13 Jan 1922Dismissed
Srimati Sabitri Thakurain Vs Fredric Ammie Save
Patna High Court · (1922) 01 PAT CK 0028
High Courts12 Jan 1922
Mathura Prasad Sahu Vs Dasai Sahu and Another
Patna High Court · AIR 1922 Patna 542 : 65 Ind. Cas. 325
Transfer of Property Act, 1882 — Section 52
High Courts11 Jan 1922
Raghunath Bhagat and Others Vs Amir Bakhsh and Sheikh Muhammad Latif @ Sheikh Chandra and Guru Prasad Bhagat
Patna High Court · AIR 1922 Patna 299 : 65 Ind. Cas. 329
High Courts10 Jan 1922
Ajodhya Mahton and Another Vs Musammat Phul Kuer
Patna High Court · AIR 1922 Patna 479 : 65 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Jan 1922
Debi Lal Sah and Others Vs Nand Kishore Gir and Others
Patna High Court · AIR 1922 Patna 22 : 65 Ind. Cas. 315
High Courts09 Jan 1922Dismissed
Beni Ray Vs Babui Bacha Kuer
Patna High Court · (1922) 01 PAT CK 0009