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Patna High Court judgments, 1922

308 judgments · page 13 of 16

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High Courts23 Feb 1922

Chandrika Ram Kahar Vs Emperor

Patna High Court · (1922) 02 PAT CK 0007

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High Courts23 Feb 1922

Gopal Rai and Others Vs Harchand Ram Anant Ram

Patna High Court · (1922) 02 PAT CK 0002

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High Courts22 Feb 1922

Saburi Panday and Another Vs Ram Khelawan Pande and Others

Patna High Court · AIR 1924 Patna 385

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High Courts22 Feb 1922

Saburi Pande and Another Vs Ram Khelawan Pande @ Rikhai Pande

Patna High Court · 72 Ind. Cas. 495

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High Courts21 Feb 1922

Kunj Behari Singh Vs Sheodahin Pandey and others

Patna High Court · (1922) 02 PAT CK 0001

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High Courts20 Feb 1922Dismissed

Murlidhar Vs Surat Lal Chowdhury and others

Patna High Court · (1922) 02 PAT CK 0034

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High Courts20 Feb 1922

Babu Balgobind Kumar and others Vs Rai Behari Lal Mitter and others

Patna High Court · (1922) 02 PAT CK 0033

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High Courts20 Feb 1922

Nirod Chandra Roy Vs Raja Kirtya Nanda Singh and Others

Patna High Court · AIR 1922 Patna 24 : 80 Ind. Cas. 308

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High Courts20 Feb 1922Dismissed

Balgobind Mandar and others Vs Dwarka Prasad and others

Patna High Court · (1922) 02 PAT CK 0011

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High Courts17 Feb 1922Dismissed

Jagdhari Rai and others Vs Langat Gope and others

Patna High Court · (1922) 02 PAT CK 0035

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High Courts17 Feb 1922

Basawan Pandey Vs Tilak Gope and Others

Patna High Court · AIR 1922 Patna 77 : 72 Ind. Cas. 345

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
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High Courts16 Feb 1922

Nandkishore Sao and Others Vs Bikan Singh and Another

Patna High Court · AIR 1922 Patna 557 : 65 Ind. Cas. 856

Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)
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High Courts16 Feb 1922

Raja Sri Sri Shiva Prasad Singh Vs Beni Madhab Chowdhury

Patna High Court · AIR 1922 Patna 529 : 70 Ind. Cas. 24

Transfer of Property Act, 1882 — Section 58
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High Courts15 Feb 1922

Bhonu Lal Chaudhuri Vs Mr. W.A. Vincent and Others

Patna High Court · AIR 1922 Patna 619 : 65 Ind. Cas. 882

Bengal Tenancy Act, 1885 — Section 116
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High Courts15 Feb 1922

Parmeswar Rai and others Vs King Emperor

Patna High Court · (1922) 02 PAT CK 0008

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High Courts14 Feb 1922Dismissed

Mahadeo Dutt and another Vs J.N. Sarkar

Patna High Court · (1922) 02 PAT CK 0006

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High Courts10 Feb 1922

Tara Prasad Jha Baliasey and Others Vs Maya Debya and Others

Patna High Court · AIR 1922 Patna 30 : 65 Ind. Cas. 687

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High Courts10 Feb 1922

Krishna Kishore Adhikary and Others Vs The Kusunda Nyadi Collieries, Ltd.

Patna High Court · AIR 1922 Patna 36 : 65 Ind. Cas. 673

Transfer of Property Act, 1882 — Section 59
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High Courts10 Feb 1922Dismissed

Raja Nil Kanth Narain Singh Vs Niharan Chandra Sarkar and another

Patna High Court · (1922) 02 PAT CK 0014

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High Courts09 Feb 1922Dismissed

Babu Raghunath Prasad Singh and others Vs Rameshwar Singh Bahadur and Ram Bishen Singh and others

Patna High Court · (1922) 02 PAT CK 0029

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