High Courts22 Mar 1922
Mannoo Lal Choudhury and Others Vs Lalji Chaube and Others
Patna High Court · AIR 1922 Patna 213 : 77 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 51
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 12 of 16
High Courts21 Mar 1922
Kilby Vs Musammat Bahuria Sheoratan Kuar
Patna High Court · AIR 1922 Patna 527 : 70 Ind. Cas. 872
Guardians and Wards Act, 1890 — Section 7
High Courts21 Mar 1922
Munshi Gobind Prasad Vs Lala Jagdeep Sahai
Patna High Court · 77 Ind. Cas. 253
Evidence Act, 1872 — Section 92
High Courts21 Mar 1922Dismissed
Janki Singh Vs Bidapat Singh and others
Patna High Court · (1922) 03 PAT CK 0017
High Courts21 Mar 1922
Maharaj Kumar Nand Kishore Nath Sahi Deo and Others Vs Emperor at the Instance of Garg Brothers and Co.
Patna High Court · AIR 1922 Patna 209 : 77 Ind. Cas. 417
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
High Courts20 Mar 1922
Panchi Ram and another Vs Sheikh Muhammad Abdulla
Patna High Court · (1922) 03 PAT CK 0019
High Courts20 Mar 1922
Brij Nandan Panday Vs Emperor
Patna High Court · AIR 1922 Patna 227 : 81 Ind. Cas. 33a
Criminal Procedure Code, 1898 (CrPC) — Section 260, 263, 327Penal Code, 1860 (IPC) — Section 411
High Courts16 Mar 1922Allowed
Hiro Singh Vs Kazi Syed Ahmed Hussain and another
Patna High Court · (1922) 03 PAT CK 0026
High Courts16 Mar 1922
Baldeo Dubey and Others Vs Emperor
Patna High Court · AIR 1924 Patna 376 : 72 Ind. Cas. 891
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 447
High Courts16 Mar 1922Dismissed
Rani Chhattra Kumari Debi Vs Panda Radhamohan Singari
Patna High Court · (1922) 03 PAT CK 0006
High Courts16 Mar 1922
Mahabir Prasad Tewari Vs Jamuna Singh and another
Patna High Court · (1922) 03 PAT CK 0001
High Courts09 Mar 1922Dismissed
Kamla Prasad Vs Nathuni Narayan Singh and others
Patna High Court · (1922) 03 PAT CK 0007
High Courts09 Mar 1922
Government Advocate, Bihar and Orissa Vs Ganga Prasad
Patna High Court · (1922) 03 PAT CK 0002
High Courts07 Mar 1922Dismissed
Achutananda Parsait Vs Biki Bibi
Patna High Court · (1922) 03 PAT CK 0032
High Courts07 Mar 1922Allowed
Kuar Rameshwar Narain Singh Vs Rani R knath Koeri (sic)
Patna High Court · (1922) 03 PAT CK 0011
High Courts02 Mar 1922
Dhunmun Chowdhury and others Vs Emperor
Patna High Court · (1922) 03 PAT CK 0029
High Courts02 Mar 1922
Musammat Ram Ratan Kuar and Others Vs Tarak Nath Bhattacharji and Others
Patna High Court · AIR 1922 Patna 249 : 77 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Mar 1922Dismissed
Government Advocate Vs Gopal Bandu Das
Patna High Court · (1922) 03 PAT CK 0020
High Courts27 Feb 1922
Deo Narain Mahto Vs Chhatoo Raut and others
Patna High Court · (1922) 02 PAT CK 0010