High Courts09 Feb 1922
Raghubar Singh and others Vs Jethu Mahton
Patna High Court · (1922) 02 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 14 of 16
High Courts09 Feb 1922
Raghubar Singh and Others Vs Jethu Mahton
Patna High Court · AIR 1922 Patna 13 : 65 Ind. Cas. 675
Government of India Act, 1935 — Section 108
High Courts09 Feb 1922
Amir Mandal Vs Mohan Chandra Mandal
Patna High Court · AIR 1924 Patna 663 : 80 Ind. Cas. 1030
High Courts09 Feb 1922
Firm Sanehiram Baijnath and others Vs Surajmal Marwari
Patna High Court · (1922) 02 PAT CK 0005
High Courts08 Feb 1922
Iswari Prasad Singh and Another Vs Musammat Sahodra Kumari and Another
Patna High Court · AIR 1922 Patna 42 : 70 Ind. Cas. 486
Civil Procedure Code, 1908 (CPC) — Section 15, 50Specific Relief Act, 1963 — Section 42
High Courts08 Feb 1922
Lachhmi Lal Vs Emperor
Patna High Court · AIR 1922 Patna 40 : 65 Ind. Cas. 1002
Penal Code, 1860 (IPC) — Section 288, 302
High Courts06 Feb 1922Dismissed
Malik Mokhtar Ahmed Vs Mt. Bibi Rahimunnissa Begum
Patna High Court · (1922) 02 PAT CK 0032
High Courts06 Feb 1922
Sabran Sheikh Vs Odoy Mahto
Patna High Court · AIR 1922 Patna 488 : 70 Ind. Cas. 18
Evidence Act, 1872 — Section 13
High Courts04 Feb 1922Allowed
Jugal Kishore Marwari and others Vs Babu Homeshwar Singh and others
Patna High Court · (1922) 02 PAT CK 0031
High Courts01 Feb 1922Dismissed
Hiranandan Ojha and others Vs Ramdhar Singh and others
Patna High Court · (1922) 02 PAT CK 0023
High Courts01 Feb 1922Dismissed
Digambar Mahton Vs Dhanraj Mahton and others
Patna High Court · (1922) 02 PAT CK 0021
High Courts01 Feb 1922Dismissed
(Maharaj Kumar) Jagat Mohan Nath Sah Deo Vs Kalipado Ghosh
Patna High Court · (1922) 02 PAT CK 0012
High Courts01 Feb 1922
Nekari Ball Vs Lakshimi Kantha Roy and others
Patna High Court · (1922) 02 PAT CK 0004
High Courts01 Feb 1922Dismissed
Bishun Pragash Narain Singh Vs Sheosaran Teli
Patna High Court · (1922) 02 PAT CK 0003
High Courts31 Jan 1922
Bhola Pandey and others Vs Ram Bilas Pandey and others
Patna High Court · (1922) 01 PAT CK 0033
High Courts29 Jan 1922
G.I.P. Railway Company Vs Jitan Ram Nirmal Ram
Patna High Court · (1922) 01 PAT CK 0002
High Courts25 Jan 1922Dismissed
Ganga Singh and others Vs Prithi Chand Lal Choudhury
Patna High Court · (1922) 01 PAT CK 0029
High Courts25 Jan 1922
Ganga Ram Vs The Municipal Committee throughHari Kishen
Patna High Court · 68 Ind. Cas. 675