High Courts12 Dec 1922Dismissed
Thakur Tajeswar Dutt Vs Lakhan Prashad Singh and others
Patna High Court · (1922) 12 PAT CK 0011
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 2 of 16
High Courts08 Dec 1922Dismissed
Syed Baker Hussain Vs Mirza Hussain Mirza and others
Patna High Court · (1922) 12 PAT CK 0030
High Courts08 Dec 1922
Jatadhari Singh and Others Vs Duhi Singh and Others
Patna High Court · AIR 1923 Patna 197 : 72 Ind. Cas. 1053
High Courts07 Dec 1922Allowed
(E.A.) Moore and others Vs Rai Babu Gulab Chand Saheb
Patna High Court · (1922) 12 PAT CK 0027
High Courts07 Dec 1922
Kedar Nath Goenka Vs Mahanth Jagar Nath Das and Others
Patna High Court · AIR 1924 Patna 355
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Dec 1922Allowed
Mahomed Waheb Hussain and others Vs Syed Abbas Hussain and others
Patna High Court · (1922) 12 PAT CK 0013
High Courts06 Dec 1922
Mt. Waji-hun-nissa Begam Vs Valmiki Sahay and Others
Patna High Court · AIR 1924 Patna 359
Evidence Act, 1872 — Section 95, 97
High Courts04 Dec 1922
Jiblal Teli and Others Vs Gena Sahu and Others
Patna High Court · AIR 1923 Patna 229 : 72 Ind. Cas. 956
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 141, 188Penal Code, 1860 (IPC) — Section 188
High Courts04 Dec 1922Dismissed
Badri Das Vs The East Indian Railway Co.
Patna High Court · (1922) 12 PAT CK 0008
High Courts01 Dec 1922
Dharohar Singh Vs Ram Prasad Narayan Sahi and Another
Patna High Court · 72 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts01 Dec 1922Allowed
Mohit Narayan Jha Vs Kamal Nath Jha and others
Patna High Court · (1922) 12 PAT CK 0012
High Courts01 Dec 1922Allowed
Dhirakshal Singh Vs Triloki Prashad Singh and others
Patna High Court · (1922) 12 PAT CK 0005
High Courts30 Nov 1922Allowed
(Sri Thakur) Radha Gopal Lalji Vs Lakshmi Narayan
Patna High Court · (1922) 11 PAT CK 0025
High Courts30 Nov 1922
William Maling Grant and Others Vs Suraj Mal Marwari and Others
Patna High Court · AIR 1923 Patna 134 : 72 Ind. Cas. 860
Criminal Procedure Code, 1898 (CrPC) — Section 47
High Courts29 Nov 1922
Bhagwan Das and Another Vs The East Indian Railway Company
Patna High Court · AIR 1923 Patna 487 : 72 Ind. Cas. 133
High Courts28 Nov 1922
Bishun Dayal Singh and Others Vs Jagdish Narayan Singh and Others
Patna High Court · AIR 1924 Patna 513 : 80 Ind. Cas. 823
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts25 Nov 1922Dismissed
Maulvi Muhammad Fahimal Haq Vs Jagat Ballav Ghoshand and others
Patna High Court · (1922) 11 PAT CK 0004
High Courts23 Nov 1922
Lalmoni Nonia and Another Vs Emperor
Patna High Court · AIR 1924 Patna 276
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 193
High Courts22 Nov 1922Dismissed
Mt. Ayodhya Kuar Vs Durga Prasad
Patna High Court · (1922) 11 PAT CK 0022