High Courts30 Oct 1922
Kali Prasad Singh Vs Mathura Prasad Singh
Patna High Court · AIR 1923 Patna 28 : 77 Ind. Cas. 1054
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 4 of 16
High Courts30 Oct 1922
Musammat Manik and Others Vs Ranjas Agarwala and Others
Patna High Court · AIR 1923 Patna 152 : 70 Ind. Cas. 332
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts30 Oct 1922
Deolagan Singh and Another Vs Mt. Gulbansi Koer
Patna High Court · AIR 1924 Patna 374
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts27 Oct 1922Allowed
Jaideb Thakur and others Vs Jamahir Missir and another
Patna High Court · (1922) 10 PAT CK 0010
High Courts26 Oct 1922
Ram Prasad Singh and Others Vs Ram Chandra Rai and Others
Patna High Court · AIR 1924 Patna 203
Evidence Act, 1872 — Section 115
High Courts26 Oct 1922
Chowdhury Ram Prasad Singh and Others Vs Ram Chandra Rai and Others
Patna High Court · 81 Ind. Cas. 324
Evidence Act, 1872 — Section 115
High Courts25 Oct 1922Dismissed
Chathu Singh and others Vs (Rai) Brij Raj Krishna and others
Patna High Court · (1922) 10 PAT CK 0014
High Courts23 Oct 1922
Maharaja Bhahadur Kesho Prasad Singh Vs Isser Dubey and Others
Patna High Court · AIR 1924 Patna 373
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts23 Oct 1922
Gobind Prasad Gir Vs Kishun Lall Dhokri and Others
Patna High Court · AIR 1924 Patna 166
High Courts09 Oct 1922
Harendra Krishna Bagchi and Others Vs Balkumar and Others
Patna High Court · (1922) 10 PAT CK 0001
High Courts03 Aug 1922Dismissed
Sita Ram Tewari and others Vs Gya Prashad and others
Patna High Court · (1922) 08 PAT CK 0009
High Courts03 Aug 1922
Emperor Vs Abdul Hamid
Patna High Court · AIR 1923 Patna 1 : 68 Ind. Cas. 945
Criminal Procedure Code, 1898 (CrPC) — Section 106, 127Penal Code, 1860 (IPC) — Section 141, 145, 151, 183, 188Police Act, 1861 — Section 3, 30, 30A, 31, 32
High Courts03 Aug 1922
Raja Wazir Narain Singh Vs Bhikhari Ram
Patna High Court · AIR 1923 Patna 45 : 68 Ind. Cas. 363
Chotanagpur Tenancy Act, 1908 — Section 213Civil Procedure Code, 1908 (CPC) — Order 21 Rule 68
High Courts03 Aug 1922
Maharaw Kesho Prasad Singh Bahadur Vs Chandrika Prasad Singh and Others
Patna High Court · AIR 1923 Patna 122 : 68 Ind. Cas. 394
Civil Procedure Code, 1908 (CPC) — Section 65, 66
High Courts02 Aug 1922
Moti Singh and Others Vs Dhanukdhari Singh Others
Patna High Court · (1922) 08 PAT CK 0012
High Courts02 Aug 1922
Mohammad Yakub and Others Vs Abdul Quddus and Others
Patna High Court · AIR 1923 Patna 187 : 68 Ind. Cas. 372
Contract Act, 1872 — Section 11, 12
High Courts01 Aug 1922Dismissed
Harihar Prasad Singh and another Vs Kesho Prasad Singh
Patna High Court · (1922) 08 PAT CK 0011
High Courts01 Aug 1922
Babu Ram Sekhar Prasad Singh and Others Vs Sheonandan Dubey and Others
Patna High Court · AIR 1923 Patna 137 : 68 Ind. Cas. 316
SUITS VALUATION ACT, 1887 — Section 3, 4
High Courts01 Aug 1922
Musammat Adayabati Vs Janardan Thakur
Patna High Court · AIR 1922 Patna 607 : 68 Ind. Cas. 288
Bengal Tenancy Act, 1885 — Section 60, 72