High Courts01 Aug 1922
Ramsumran Prasad and Others Vs Gobind Das
Patna High Court · AIR 1922 Patna 615 : 68 Ind. Cas. 700
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 5 of 16
High Courts01 Aug 1922Dismissed
Lalji Singh Vs Naurangi Lal and others
Patna High Court · (1922) 08 PAT CK 0002
High Courts01 Aug 1922Allowed
Rajgiri Singh and others Vs Jadunath Ray and another
Patna High Court · (1922) 08 PAT CK 0001
High Courts31 Jul 1922
Jiwan Raut and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 380
Penal Code, 1860 (IPC) — Section 147, 148, 149
High Courts28 Jul 1922
Nauratan Lal Vs Margaret Anne Stephen and Others
Patna High Court · AIR 1922 Patna 572 : 68 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 53
High Courts27 Jul 1922Dismissed
Janki Ray Vs Raja Kalanand Singh
Patna High Court · (1922) 07 PAT CK 0034
High Courts27 Jul 1922Dismissed
Maharaja Kesho Prasad Singh Vs Ramdeni Singh
Patna High Court · (1922) 07 PAT CK 0003
High Courts26 Jul 1922Allowed
Sital Prasad Ray and another Vs Asho Singh and another
Patna High Court · (1922) 07 PAT CK 0033
High Courts25 Jul 1922
Raghubir Singh and Others Vs Jethu Mahton and Sobharam Gorain
Patna High Court · AIR 1923 Patna 130 : 70 Ind. Cas. 290
Transfer of Property Act, 1882 — Section 106
High Courts25 Jul 1922Allowed
Mt. Sarban Vs Phudo Sahu and others
Patna High Court · (1922) 07 PAT CK 0008
High Courts24 Jul 1922Allowed
Mt. Bibi Khozaima Vs The Official Liquidator of the Kayestha Trading and Banking Corporation Ltd.
Patna High Court · (1922) 07 PAT CK 0010
High Courts21 Jul 1922
Shaikh Sajjad Husain and Others Vs Sakai Rai and Others and Avtor Rai
Patna High Court · AIR 1922 Patna 448 : 72 Ind. Cas. 637
High Courts21 Jul 1922
Babu Triloke Prasad Singh Vs Lala Umanand Lal and Others
Patna High Court · AIR 1922 Patna 447 : 72 Ind. Cas. 634
High Courts20 Jul 1922
Ambika Prasad Vs Gaya Loan Office, Ltd.
Patna High Court · (1922) 07 PAT CK 0029
High Courts20 Jul 1922
Mahadeo Singh Vs Emperor
Patna High Court · AIR 1922 Patna 494 : 81 Ind. Cas. 49
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Jul 1922
Maharaja Bahadur Kesho Prasad Singh Vs Ramjas Pande
Patna High Court · (1922) 07 PAT CK 0011
High Courts19 Jul 1922
Lachmi Narain Agrawala Vs Mukhram Marwari
Patna High Court · AIR 1923 Patna 31 : 72 Ind. Cas. 971
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Jul 1922
Gobind Raut Vs Chaudhuri Thakur Prasad and another
Patna High Court · (1922) 07 PAT CK 0030
High Courts18 Jul 1922
The Madnapore Co. Limited Vs Madan Marwari and Others
Patna High Court · 70 Ind. Cas. 782
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
High Courts18 Jul 1922
Musammat Bibi Makbulunnissa and Another Vs Musammat Bibi Umatunnissa and Another
Patna High Court · AIR 1923 Patna 33 : 70 Ind. Cas. 312