High Courts29 Jun 1922
Sagarmal Marwari Vs Lachmisaran Misir
Patna High Court · (1922) 06 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 7 of 16
High Courts29 Jun 1922Dismissed
Beni Chaudhuri and others Vs Trilokenath Tewari and another
Patna High Court · (1922) 06 PAT CK 0019
High Courts28 Jun 1922
Nandkeshwar Misra add Ors. Vs Sudarshan Ram Tewari and Sevaram Tewari and Others
Patna High Court · AIR 1923 Patna 162 : 68 Ind. Cas. 804
High Courts28 Jun 1922
Jogendra Singh and Others Vs Maharaja Kesho Prasad Singh
Patna High Court · AIR 1922 Patna 429 : 77 Ind. Cas. 929
High Courts28 Jun 1922
Janki Chowdhury and Another Vs Sambodh Kurmi and Others
Patna High Court · AIR 1924 Patna 807
Chotanagpur Tenancy Act, 1908 — Section 177, 218, 224
High Courts26 Jun 1922Dismissed
Rampati Raut and others Vs Mahanth Hanuman Saran
Patna High Court · (1922) 06 PAT CK 0043
High Courts23 Jun 1922
Lala Girja Prasad and Others Vs Jugal Kishore and Others
Patna High Court · AIR 1922 Patna 503 : 70 Ind. Cas. 853
High Courts20 Jun 1922Dismissed
Rasik Behari Prasad Chaudhuri and others Vs Hirdenarain Chaudhuri and others
Patna High Court · (1922) 06 PAT CK 0041
High Courts20 Jun 1922Dismissed
Akshoy Kumar Bhattacharjee Vs Dr. M.L. Agarwala
Patna High Court · (1922) 06 PAT CK 0038
High Courts20 Jun 1922Dismissed
Khubi Lal Das Vs Patho Jha and others
Patna High Court · (1922) 06 PAT CK 0034
High Courts20 Jun 1922
Hira Mahton and Others Vs Rajkumar Mahton and Others
Patna High Court · AIR 1922 Patna 564 : 68 Ind. Cas. 44
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts20 Jun 1922Dismissed
Manmohan Dass Vs Babu Lall and others
Patna High Court · (1922) 06 PAT CK 0013
High Courts20 Jun 1922
The Bengal North-Western Railway Company Vs Abdul Karim
Patna High Court · AIR 1922 Patna 419 : 70 Ind. Cas. 747
High Courts19 Jun 1922
Shebalak Singh Vs Kamabuddin Mandal and Others
Patna High Court · AIR 1922 Patna 435 : 68 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 107, 114, 141, 144, 145Government of India Act, 1935 — Section 107, 141
High Courts16 Jun 1922Dismissed
Suraj Jote Kuer Vs Attar Kumari
Patna High Court · (1922) 06 PAT CK 0037
High Courts16 Jun 1922Dismissed
Narsingh Thakur and others Vs Bishun Pargash Singh and others
Patna High Court · (1922) 06 PAT CK 0033
High Courts15 Jun 1922
Bhangi Dubey Vs Emperor
Patna High Court · AIR 1923 Patna 519 : 72 Ind. Cas. 360a
Penal Code, 1860 (IPC) — Section 325
High Courts15 Jun 1922Dismissed
Nabijan Vs Mt. Sahifan and others
Patna High Court · (1922) 06 PAT CK 0009
High Courts13 Jun 1922
Musammat Bhagjogni Vs Sakhi Mahton and Another and Musammat Sonpi
Patna High Court · AIR 1923 Patna 575 : 77 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 146