CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1922

COURT ARCHIVE

Patna High Court judgments, 1922

308 judgments · page 9 of 16

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts31 May 1922Dismissed

In Re: Mathura Prasad

Patna High Court · (1922) 05 PAT CK 0031

Read judgment
High Courts27 May 1922

Maulavi Masud Ahmed Vs Jagan Singh and Others

Patna High Court · AIR 1922 Patna 560 : 68 Ind. Cas. 625

Bengal Tenancy Act, 1885 — Section 148A
Read judgment
High Courts27 May 1922Dismissed

Dwaraka Prasad Marwari and others Vs Jai Barham and others

Patna High Court · (1922) 05 PAT CK 0021

Read judgment
High Courts27 May 1922

Pundit Ramshivendra Narayan Ojha and Others Vs Awadh Bihary Saran and Another

Patna High Court · AIR 1923 Patna 159 : 68 Ind. Cas. 629

Read judgment
High Courts26 May 1922

Shachari Peari Vs Ram Kishori Kuer

Patna High Court · AIR 1924 Patna 262

Transfer of Property Act, 1882 — Section 39
Read judgment
High Courts25 May 1922Dismissed

(Mahant) Raghunath Das Vs Sheo Kumar Missir

Patna High Court · (1922) 05 PAT CK 0004

Read judgment
High Courts23 May 1922

Ramkumar Lal Vs Thakur Ojha

Patna High Court · AIR 1922 Patna 554 : 68 Ind. Cas. 402

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts22 May 1922Dismissed

Hari Bux Ram Vs Chhedi Pande

Patna High Court · (1922) 05 PAT CK 0008

Read judgment
High Courts19 May 1922Dismissed

Rijan Thakur Vs Charitar Thakur

Patna High Court · (1922) 05 PAT CK 0006

Read judgment
High Courts18 May 1922Allowed

Tian Sahu Vs Mulchand Sahu and others

Patna High Court · (1922) 05 PAT CK 0001

Read judgment
High Courts17 May 1922Allowed

Sir L.E. Ralli and others Vs A.H. Forbes

Patna High Court · (1922) 05 PAT CK 0025

Read judgment
High Courts16 May 1922Dismissed

Mahamad Fazal Vs Mahkumar Mahton

Patna High Court · (1922) 05 PAT CK 0012

Read judgment
High Courts16 May 1922Dismissed

Mt. Dulhin Sona Koer Vs Shah Mahmuddul Haque

Patna High Court · (1922) 05 PAT CK 0011

Read judgment
High Courts12 May 1922

Hari Prasad Chowdhury Vs Harihar Prasad Chowdhury and Others

Patna High Court · AIR 1923 Patna 205 : 70 Ind. Cas. 804

Read judgment
High Courts11 May 1922Allowed

Ram Lal Singh and others Vs Mt. Bibi Shahrunnissa and others

Patna High Court · (1922) 05 PAT CK 0029

Read judgment
High Courts11 May 1922

Babu Maharaj Bahadur Singh Vs Mr. A.H. Forbes

Patna High Court · AIR 1922 Patna 382 : 70 Ind. Cas. 394

Read judgment
High Courts10 May 1922Allowed

Shaikh Nazir Hussain Vs Mohamad Ejaz Hussain

Patna High Court · (1922) 05 PAT CK 0015

Read judgment
High Courts10 May 1922Allowed

Ganpat Rao Banka Puri Vs Raj Kumar Singh

Patna High Court · (1922) 05 PAT CK 0010

Read judgment
High Courts10 May 1922

Maharaja Pratap Udai Nath Sahr Meo and others Vs Bhaiain Sunderbans Koer and others

Patna High Court · (1922) 05 PAT CK 0005

Read judgment
High Courts10 May 1922Allowed

Thakuri Gope and others Vs Mokhtar Ahmad and another

Patna High Court · (1922) 05 PAT CK 0002

Read judgment
Previous1…7891011…16Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions