High Courts18 Jul 1922
Manbodh Missir Vs Bhairo Missir and Others
Patna High Court · AIR 1922 Patna 569 : 77 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 14(2)
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 6 of 16
High Courts17 Jul 1922Dismissed
Sadhu Saran Vs Ambika Lal and another
Patna High Court · (1922) 07 PAT CK 0001
High Courts13 Jul 1922
Abdur Rahman Vs Wali Mohammad
Patna High Court · AIR 1923 Patna 72 : 68 Ind. Cas. 601
High Courts12 Jul 1922
Lachmi Singh and Others Vs Emperor
Patna High Court · AIR 1922 Patna 562 : 68 Ind. Cas. 623
High Courts12 Jul 1922Dismissed
Lachmi Singh and others Vs Emperor
Patna High Court · (1922) 07 PAT CK 0004
High Courts10 Jul 1922
Ramjatan Rai and Others Vs Baliram Prasad and Others
Patna High Court · AIR 1923 Patna 25 : 70 Ind. Cas. 846
High Courts10 Jul 1922Dismissed
Maharaja Bahadur Kesho Prasad Singh Vs Bhagwat Saran Pande
Patna High Court · (1922) 07 PAT CK 0013
High Courts07 Jul 1922
Babu Baijnath Singh and Others Vs Musammat Brijraj Kuer and Others
Patna High Court · AIR 1922 Patna 514 : 68 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Section 149Contract Act, 1872 — Section 19Evidence Act, 1872 — Section 58, 68
High Courts07 Jul 1922
Sibanand Misra and Others Vs Babu Jagmohan Lal and Others
Patna High Court · AIR 1922 Patna 499 : 68 Ind. Cas. 707
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
High Courts06 Jul 1922Allowed
Raghunath Sahay and others Vs Chowa Mahton and another
Patna High Court · (1922) 07 PAT CK 0031
High Courts06 Jul 1922Allowed
Dargahi Mian and another Vs Mt. Mango Kuer
Patna High Court · (1922) 07 PAT CK 0014
High Courts06 Jul 1922Dismissed
Chatter Kumari Debi Vs Pratabdhuj Singh and others
Patna High Court · (1922) 07 PAT CK 0007
High Courts05 Jul 1922
Prakash Chandra Sarkar Vs Brindaban Chandra Sarkar
Patna High Court · (1922) 07 PAT CK 0032
High Courts05 Jul 1922
Bishun Prasad Singh and Others Vs Narsingh Das
Patna High Court · AIR 1922 Patna 555 : 68 Ind. Cas. 663
High Courts04 Jul 1922
Fazal Karim Vs Mt. Bibi Fatmatul Kubra
Patna High Court · (1922) 07 PAT CK 0006
High Courts03 Jul 1922
Kunj Lal Vs Kanhai Mahio
Patna High Court · AIR 1923 Patna 305 : 68 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Jul 1922Dismissed
The Midnapur Zemindary Co., Ltd. Vs Madan Marwari and others
Patna High Court · (1922) 07 PAT CK 0012
High Courts30 Jun 1922
Ram Pershad Lal and Others Vs Chamari Singh and Others
Patna High Court · AIR 1922 Patna 422 : 70 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92
High Courts30 Jun 1922Dismissed
Keshava Prasad Singh Bahadur of Damraon Vs Mathura Kuar and others
Patna High Court · (1922) 06 PAT CK 0002
High Courts29 Jun 1922Dismissed
Mosafir Lal Das and another Vs Ganesh Jha and other
Patna High Court · (1922) 06 PAT CK 0040