High Courts23 Dec 2020Disposed Of
Md. Aslam Vs Bank Of India And Ors
Patna High Court · (2020) 12 PAT CK 0242
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 2 of 128
High Courts23 Dec 2020Disposed Of
Sarjun Prasad Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0241
High Courts23 Dec 2020Disposed Of
Ramesh Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0240
High Courts23 Dec 2020Dismissed
Ishwar Kumar Singh Vs Bihar State Power (Holding) Company Ltd And Ors
Patna High Court · (2020) 12 PAT CK 0223
Constitution Of India, 1950 — Article 226
High Courts23 Dec 2020Disposed Of
Kundan Kumar Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0222
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts23 Dec 2020Disposed Of
Sobhan Sahni Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0221
Indian Penal Code, 1860 — Section 34, 272, 273
High Courts23 Dec 2020Disposed Of
Hamida Khatoon Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0220
Indian Penal Code, 1860 — Section 34, 304B
High Courts23 Dec 2020Disposed Of
Rohit Kumar Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0219
Indian Penal Code, 1860 — Section 392
High Courts23 Dec 2020Disposed Of
Ravi Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0218
Indian Penal Code, 1860 — Section 34, 323, 406, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Dec 2020Disposed Of
Rajiv Ranjan Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0416
High Courts22 Dec 2020Disposed Of
Sumit Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0287
Indian Penal Code, 1860 — Section 166, 279, 337, 338Code Of Criminal Procedure, 1973 — Section 41, 41A, 41B, 41D, 50, 56, 56A, 102, 151, 154, 157, 438, 451, 457Motor Vehicles Act, 1988 — Section 207
High Courts22 Dec 2020Disposed Of
Md. Enamul Hasan And Ors Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0286
Foreigners Act, 1946 — Section 3, 7, 7(1), 7(3), 13, 14, 14(A), 14(b), 14(c)Epidemic Diseases Act, 1897 — Section 3Disaster Management Act, 2005 — Section 6(2)(i), 10(2)(1), 51, 60
High Courts22 Dec 2020Disposed Of
Shrikant Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0239
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts22 Dec 2020Disposed Of
Pankaj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0238
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Dec 2020Disposed Of
Jinish Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0237
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Dec 2020Disposed Of
Sanjeev Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0236
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Dec 2020Disposed Of
Sardar Pinku Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0235
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Dec 2020Disposed Of
Santosh Kumar Upadhyay @ Santosh Upadhyay And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0234
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Dec 2020Disposed Of
Rajeev Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0233
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Dec 2020Disposed Of
Dharmendra Mahto Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0232
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340