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Patna High Court judgments, 2020

2,559 judgments · page 4 of 128

High Courts21 Dec 2020Allowed

Md. Nehal Vs State Of Bihar

Patna High Court · (2020) 12 PAT CK 0265

Indian Penal Code, 1860 — Section 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
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High Courts21 Dec 2020Disposed Of

Karan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0216

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Pawan Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0213

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Pradeep Kumar Gupta Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0212

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Rita Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0210

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 41Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts21 Dec 2020Disposed Of

Pappu Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0209

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Abhimanyu Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0208

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Munesh Mahto @ Gunesh Mahto Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0207

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Vidya Bhusan And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0206

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Reeta Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0205

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Md. Chand Babu @ Md. Chand Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0204

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Sangita Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0203

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Ratnesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0202

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Seetaram Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0201

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts21 Dec 2020Disposed Of

Rohit Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0200

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Yogendra Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0199

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts21 Dec 2020Disposed Of

Ram Chandra Kumar Sharma Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0198

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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