COURT ARCHIVE

Patna High Court judgments, 2020

2,559 judgments · page 5 of 128

High Courts21 Dec 2020Disposed Of

Subodh Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0196

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340

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High Courts21 Dec 2020Disposed Of

M/S Associated Jute Industries Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0195

Bihar Value Added Tax Act 2005 — Section 40

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High Courts21 Dec 2020Disposed Of

Shree Krishna Bhandar Vs Addl. Commissioner Of State Tax (Appeal) Tirhut Division And Anr

Patna High Court · (2020) 12 PAT CK 0194

Bihar Goods And Services Tax Act 2017 — Section 73

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High Courts21 Dec 2020Disposed Of

Bhola Nath Rai Vs State Of Bihar

Patna High Court · (2020) 12 PAT CK 0193

Bihar Prohibition And Excise Act, 2016 — Section 30(a)

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High Courts21 Dec 2020Allowed

Rajiya Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0190

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High Courts18 Dec 2020Disposed Of

M/S Gaya Marketing A Proprietorship Concern Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0189

Bihar Goods And Services Tax Act 2017 — Section 39, 46, 47, 50

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High Courts18 Dec 2020Disposed Of

Omkar Ceramic A Partnership Vs Commissioner Of State Tax And Ors

Patna High Court · (2020) 12 PAT CK 0188

Bihar Goods And Services Tax Act 2017 — Section 74, 74(9)

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High Courts18 Dec 2020Allowed

Arun Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0187

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High Courts18 Dec 2020Disposed Of

Lumbani Beverages Private Limited Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0186

Bihar Value Added Tax Act 2005 — Section 73A(3)

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High Courts18 Dec 2020Disposed Of

Bindeshwar Yadav Construction Pvt. Ltd. Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0185

Bihar Goods And Services Tax Act 2017 — Section 79

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High Courts18 Dec 2020Disposed Of

Sara Automobiles Pvt. Ltd Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0184

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High Courts18 Dec 2020Dismissed

State Of Bihar Vs Secretary, Bihar State Up Shastri Sanskrit Mahavidayala/College And Ors

Patna High Court · (2020) 12 PAT CK 0183

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High Courts18 Dec 2020Disposed Of

Md. Amzad Ali @ Md. Amjad Ali Vs State Of Bihar And Anr

Patna High Court · (2020) 12 PAT CK 0175

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts18 Dec 2020Dismissed

Hazari Singh Vs State Of Bihar

Patna High Court · (2020) 12 PAT CK 0158

Indian Penal Code, 1860 — Section 302, 307, 323, 324, 325, 341Arms Act, 1959 — Section 27

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High Courts17 Dec 2020Dismissed

Nand Lal Yadav Vs State Of Bihar

Patna High Court · (2020) 12 PAT CK 0182

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2), 18Indian Penal Code, 1860 — Section 323, 341, 354B, 379, 385, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438

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High Courts17 Dec 2020Dismissed

Krishna Rai @ Kisan Rai And Ors Vs State Of Bihar

Patna High Court · (2020) 12 PAT CK 0181

Indian Penal Code, 1860 — Section 34, 323, 341, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(iv), 14A(2), 18

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High Courts17 Dec 2020Disposed Of