High Courts16 Dec 2020Disposed Of
Kamlesh Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0404
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 7 of 128
High Courts16 Dec 2020Disposed Of
Imteyaz Ahmad Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0403
Bihar State Madarsa Education Board Act, 1981 — Section 7(n)
High Courts16 Dec 2020Disposed Of
Sanjay Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0402
High Courts16 Dec 2020Disposed Of
Kusum Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0401
Bihar Prohibition And Excise Act, 2016 — Section 30(d)
High Courts16 Dec 2020Disposed Of
Om Prakash Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0400
High Courts16 Dec 2020Disposed Of
Prasoon Shekhar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0399
Right to Information Act, 2005 — Section 7(5)
High Courts16 Dec 2020Disposed Of
Carlsberg India Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0398
High Courts16 Dec 2020Allowed
Hind Eatt Udyog Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0397
Bihar Value Added Tax Act, 2005 — Section 25(3)
High Courts16 Dec 2020Disposed Of
M/S Riga Sugar Co. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0396
Bihar Finance Act, 1981 — Section 12(1)
High Courts16 Dec 2020Disposed Of
Ubc-Kipl-Gil-Jv Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0395
High Courts16 Dec 2020Disposed Of
Kumar Mobile Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0394
High Courts16 Dec 2020Disposed Of
M/S Balaji Solution Pvt. Ltd Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0393
High Courts16 Dec 2020Dismissed
Munni Yadav @ Bhunni Yadav Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0392
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 14A(2), 18Indian Penal Code, 1860 — Section 323, 325, 341, 385, 504, 506
High Courts16 Dec 2020Disposed Of
M/S Vishnu Sugar Mills Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0156
Constitution Of India, 1950 — Article 14, 19(1)(g)
High Courts16 Dec 2020Disposed Of
Md. Saudagar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0155
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2020Disposed Of
Chandra Bhushan Rai Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0154
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2020Disposed Of
Anil Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0153
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2020Disposed Of
Nitesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0152
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2020Disposed Of
Sabita Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0151
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2020Disposed Of
Navin Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0150
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340