High Courts17 Dec 2020Disposed Of
M/S M R T Signal Limited Vs East Central Railway And Ors
Patna High Court · (2020) 12 PAT CK 0176
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 6 of 128
High Courts17 Dec 2020Disposed Of
Santosh Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0174
Bihar Value Added Tax Act, 2005 — Section 31
High Courts17 Dec 2020Disposed Of
Md. Sajjad Mustafa And Ors Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0173
Constitution Of India, 1950 — Article 226
High Courts17 Dec 2020Disposed Of
M/S Mrt. Signals Limited Vs East Central Railway And Ors
Patna High Court · (2020) 12 PAT CK 0172
High Courts17 Dec 2020Disposed Of
Vivek Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0171
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts17 Dec 2020Disposed Of
Sudarshan Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0170
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Indra Mohan Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0169
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Rakesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0168
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Angad Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0167
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Manoj Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0166
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Sikandar Mahto Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0165
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Shankar Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0164
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Gurdeep Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0163
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Pappu Kumar @ Pradeep Kumar Gupta Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0162
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2020Disposed Of
Saj Food Products Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0161
Bihar Value Added Tax Act, 2005 — Section 31, 31(2)
High Courts17 Dec 2020Disposed Of
M/S. Yogendra Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0160
Bihar Value Added Tax Act, 2005 — Section 31
High Courts17 Dec 2020Disposed Of
M/S. Vidyarthi Construction Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0159
Bihar Value Added Tax Act, 2005 — Section 31
High Courts17 Dec 2020Disposed Of
Subodh Kumar And Anr Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0157
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20(b)(i)(ii)(C), 24, 25
High Courts16 Dec 2020Allowed
Andalib Hasan Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0406
High Courts16 Dec 2020Disposed Of
Union Of India And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0405
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 8Bihar Value Added Tax Act, 2005 — Section 25, 28, 29, 47