High Courts15 Dec 2020Disposed Of
State Food Corporation And Ors Vs Krishna Rice Mill And Ors
Patna High Court · (2020) 12 PAT CK 0131
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 9 of 128
High Courts15 Dec 2020Disposed Of
Bihar State Food And Civil Supplies Corporation Ltd And Anr Vs Rajeev Kumar And Ors
Patna High Court · (2020) 12 PAT CK 0130
High Courts15 Dec 2020Disposed Of
Managing Director Bihar State Food And Civil Supplies Corporation Ltd And Anr Vs Jawahar Choudhary And Ors
Patna High Court · (2020) 12 PAT CK 0129
High Courts15 Dec 2020Disposed Of
Managing Director Bihar State Food And Civil Supply Corporation Ltd And Anr Vs Santosh Kumar Gupta And Ors
Patna High Court · (2020) 12 PAT CK 0128
High Courts15 Dec 2020Dismissed
Hari Narayan Sinha Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0125
State Financial Corporations Act, 1951 — Section 29, 32GIndian Contract Act, 1872 — Section 124, 126, 128, 129, 130, 131, 132, 133, 134, 137, 181Limitation Act 1963 — Section 136, 137
High Courts15 Dec 2020Disposed Of
Raj Kishore Kumar Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0124
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section
High Courts14 Dec 2020Allowed
Jai Kishan Kumar Vs Union Of India
Patna High Court · (2020) 12 PAT CK 0391
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)Code Of Criminal Procedure, 1973 — Section 451, 457Constitution Of India, 1950 — Article 226, 227
High Courts14 Dec 2020Disposed Of
Madhuri Kumari Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0390
Indian Penal Code, 1860 — Section 34, 307, 323, 406, 498A, 504Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41Hindu Marriage Act, 1955 — Section 26
High Courts14 Dec 2020Disposed Of
Rambahadur Ray Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0389
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Shahibhushan Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0388
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Sahiban Begam Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0387
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Pappu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0386
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Abhijit Kumar @ Abhijeet Ruj Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0385
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 60, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Amrendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0384
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 41(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Sanjeev Anand @ Shambhu Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0383
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(B), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Nishant Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0382
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 420, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts14 Dec 2020Disposed Of
Md. Karim Uddin Siddiqui Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0381
High Courts14 Dec 2020Disposed Of
Anubhav Nilav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0380
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Satish Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0379
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Ram Sharan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0378
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93