High Courts14 Dec 2020Disposed Of
Pankaj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0377
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 10 of 128
High Courts14 Dec 2020Disposed Of
Mantu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0376
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Arjun Sah Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0375
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Pramod Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0374
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 308, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Mukesh Kumar @ Mukesh Kumar Roy Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0373
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts14 Dec 2020Disposed Of
Akhalesh Kumar Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0372
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 420, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts14 Dec 2020Disposed Of
Vikas Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0371
Indian Penal Code, 1860 — Section 34, 272, 273, 414Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)
High Courts14 Dec 2020Disposed Of
Khursid Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0370
High Courts14 Dec 2020Dismissed
Solanki B.Ed. Teachers Training College Vs National Council For Teachers Education (Ncte) And Ors
Patna High Court · (2020) 12 PAT CK 0369
National Council For Teacher Education Act, 1993 — Section 17(1), 18, 32(2)Constitution Of India, 1950 — Article 226
High Courts14 Dec 2020Disposed Of
M/S Mahadev Enclave Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0368
High Courts14 Dec 2020Disposed Of
Kamta Pandit Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0367
High Courts14 Dec 2020Disposed Of
Palat Jha Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0366
High Courts14 Dec 2020Disposed Of
Dinesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0365
High Courts14 Dec 2020Allowed
Jai Kishan Kumar Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0264
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)ACode Of Criminal Procedure, 1973 — Section 451, 457Constitution Of India, 1950 — Article 226, 227
High Courts14 Dec 2020Allowed
Rukhsana Praveen Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0123
Bihar Panchayat Raj Act, 2006 — Section 136(2)Bihar Municipal Act, 2007 — Section 18(2), 476, 479
High Courts14 Dec 2020Dismissed
Virendra Ram @ Virendra Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0122
Indian Penal Code, 1860 — Section 34, 323, 341, 354A, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Dec 2020Dismissed
Rajesh Prasad Gupta Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0121
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 9, 13B
High Courts14 Dec 2020Dismissed
Vikesh Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0120
Indian Penal Code, 1860 — Section 323, 341, 379, 380, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Dec 2020Disposed Of
Guddu Kumar Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0119
Indian Penal Code, 1860 — Section 201, 302
High Courts14 Dec 2020Disposed Of
Udesh Kumar Yadav @ Udhesh Yadav Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0118
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 379, 504Code Of Criminal Procedure Act, 1973 — Section 438(2)