COURT ARCHIVE

Patna High Court judgments, 2020

2,559 judgments · page 11 of 128

High Courts14 Dec 2020Disposed Of

Md. Shabbir Alam Vs State Of Bihar

Patna High Court · (2020) 12 PAT CK 0117

Indian Penal Code, 1860 — Section 406, 420Bihar Conduct Of Examinations Act, 1981 — Section 10Code Of Criminal Procedure Act, 1973 — Section 438(2)

High Courts11 Dec 2020Disposed Of

Jogendra Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0364

High Courts11 Dec 2020Disposed Of

Shayam Bihari Rai And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0363

High Courts11 Dec 2020Disposed Of

Rajendra Narayan Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0362

High Courts11 Dec 2020Disposed Of

M/S Sanjeev Kumar Vs State Of Bihar And Anr

Patna High Court · (2020) 12 PAT CK 0361

Bihar Value Added Tax Act, 2005 — Section 31

High Courts11 Dec 2020Disposed Of

Bhawani Automobiles Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0360

Bihar Value Added Tax Act, 2005 — Section 33, 73A

High Courts11 Dec 2020Disposed Of

Pradeep Kumar Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0359

High Courts11 Dec 2020Disposed Of

Subodh Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0358

High Courts11 Dec 2020Disposed Of

Firoz Alam Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0357

High Courts11 Dec 2020Disposed Of

Anjani Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0356

High Courts11 Dec 2020Disposed Of

Prabhat Bharadwaj @ Prabhat Kumar Munna Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0355

High Courts11 Dec 2020Disposed Of

Amresh Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0354

High Courts11 Dec 2020Disposed Of

Rajesh Singh Vs Union Of India And Ors

Patna High Court · (2020) 12 PAT CK 0353

Motor Vehicles Act, 1988 — Section 138Motor Vehicles (Amendment) Act, 2019 — Section 177, 210B

High Courts11 Dec 2020Disposed Of

Manav Mehta Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0352

High Courts11 Dec 2020Disposed Of

Pankaj Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0351

High Courts11 Dec 2020Disposed Of

Birendra Tiwary Vs Bihar State Power Holding Company Ltd And Ors

Patna High Court · (2020) 12 PAT CK 0350

High Courts11 Dec 2020Disposed Of

Rajeev Lochan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0349

High Courts11 Dec 2020Disposed Of

Qamre Alam And Anr Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0348

High Courts11 Dec 2020Disposed Of

Gaurav Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0347

High Courts11 Dec 2020Allowed

Dharmendra Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0346

Bihar Prohibition And Excise Act, 2016 — Section 37(b)Bihar Police Manual, 1978 — Section 824(a)Constitution Of India, 1950 — Article 226, 311, 311(2)