High Courts11 Dec 2020Disposed Of
Seetaram Paswan Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0107
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 13 of 128
High Courts11 Dec 2020Disposed Of
Spml Infra Ltd And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0106
High Courts11 Dec 2020Dismissed
Umesh Kamat @ Umesh Kumar Kamat Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0093
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts10 Dec 2020Disposed Of
Ram Bilash Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0285
Payment Of Gratuity Act 1972 — Section 7, 7(2), 7(3), 7(3)(A), 8, 9Constitution Of India, 1950 — Article 12, 14, 19, 21, 32, 148, 226, 300A
High Courts10 Dec 2020Disposed Of
Dayanand Ayurvedic Medical College And Hospital Vs Union Of India And Anr
Patna High Court · (2020) 12 PAT CK 0105
Income Tax Act, 1961 — Section 10(23C), 10(23C)(I), 10(23C)(v), 154
High Courts10 Dec 2020Disposed Of
Omkar Ceramic Vs Commissioner Of State Tax And Ors
Patna High Court · (2020) 12 PAT CK 0104
Bihar Goods And Services Tax Act, 2017 — Section 74, 74(9)
High Courts10 Dec 2020Disposed Of
Jai Mata Dee Construction A Partnership Vs Commissioner Of State Tax And Ors
Patna High Court · (2020) 12 PAT CK 0103
High Courts10 Dec 2020Disposed Of
Yogesh Singh Gusain @ Yogesh Gusain Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0102
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(1)(2)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts10 Dec 2020Disposed Of
Bihar State Homeopathic Medical Officers Association And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0101
High Courts10 Dec 2020Disposed Of
Deputy Chief Material Manager Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0100
High Courts10 Dec 2020Disposed Of
Thakur Traders Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0099
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2020Dismissed
Kumari Gulab Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0098
High Courts10 Dec 2020Disposed Of
Swastik Industries Vs Bihar State Agriculture Produce Marketing Board And Anr
Patna High Court · (2020) 12 PAT CK 0097
High Courts10 Dec 2020Disposed Of
M/S Evergreen Plywood Industries Pvt. Ltd And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0096
High Courts10 Dec 2020Dismissed
Ramnath Singh @ Ram Nath Singh Vs Uttar Bihar Gramin Bank And Ors
Patna High Court · (2020) 12 PAT CK 0095
High Courts10 Dec 2020Dismissed
State Of Bihar And Ors Vs Rang Nath Sharma
Patna High Court · (2020) 12 PAT CK 0094
High Courts10 Dec 2020Disposed Of
Espan Infrastructure (I) Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0092
Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts10 Dec 2020Dismissed
Pappu Ram Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0091
Indian Penal Code, 1860 — Section 341, 448, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Dec 2020Disposed Of
Kalpana Kumari Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0090
Indian Penal Code, 1860 — Section 120B, 369, 370Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 84
High Courts09 Dec 2020Disposed Of
Reliance Infratel Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0334
Indian Telegraph Act, 1885 — Section 3(3), 3(1AA)