High Courts09 Dec 2020Disposed Of
Vodafone Essar Spacetel Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0333
Bihar Electricity Duty Act, 1948 — Section 3
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 14 of 128
High Courts09 Dec 2020Disposed Of
Kanhaiya Giri Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0332
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Dec 2020Disposed Of
Subhash Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0331
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Dec 2020Disposed Of
Rajesh Kumar @ Rajesh Kumar Bishwas Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0330
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Dec 2020Disposed Of
Rambalak Mandal Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0329
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 37(b)(c)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Dec 2020Disposed Of
Md. Tabarak Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0328
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Dec 2020Disposed Of
Yashwant Jha @ Yashwant Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0327
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts09 Dec 2020Disposed Of
M/S S V S V S Projects Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0326
Bihar Value Added Tax Act, 2005 — Section 25, 39
High Courts09 Dec 2020Disposed Of
Idea Cellular Infrastructure Services Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0325
Bihar Electricity Duty Act, 1948 — Section 3
High Courts09 Dec 2020Disposed Of
Hind Eatt Udyog Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0324
Bihar Value Added Tax Act, 2005 — Section 28(1)
High Courts09 Dec 2020Disposed Of
Bharti Infratel Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0323
Bihar Electricity Duty Act, 1948 — Section 3
High Courts09 Dec 2020Disposed Of
Nityanand Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0089
High Courts09 Dec 2020Allowed
Ashok Kumar Sharma And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0088
High Courts09 Dec 2020Disposed Of
Manish Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0087
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)
High Courts09 Dec 2020Disposed Of
Sham Lal Choudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0086
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2020Disposed Of
Ritesh Jaiswal Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0085
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2020Disposed Of
Sunit And Anr Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0084
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts09 Dec 2020Disposed Of
Dharmendra Chourasia Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0052
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 34, 302
High Courts09 Dec 2020Disposed Of
Vinay Kumar Singh Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0051
Indian Penal Code, 1860 — Section 120(B), 342, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Information Technology Act, 2000 — Section 66(E), 67(A)(B)
High Courts08 Dec 2020Disposed Of
Arun Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0322
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)