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Patna High Court judgments, 2020

2,559 judgments · page 15 of 128

High Courts08 Dec 2020Disposed Of

Mamta Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0321

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Sakuntala Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0319

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts08 Dec 2020Disposed Of

Abhishek Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0318

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Kushiya Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0317

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Ajit Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0316

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Mukesh Ray Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0315

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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