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Patna High Court judgments, 2020

2,559 judgments · page 17 of 128

High Courts08 Dec 2020Disposed Of

Swami Nath Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0066

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts08 Dec 2020Disposed Of

Sanoj Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0065

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts08 Dec 2020Disposed Of

Himmat Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0064

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30, 38, 41Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts08 Dec 2020Disposed Of

Amrita Kumari Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0063

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Ranjeet Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0061

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(a)(d), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Bikendra Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0060

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 304(A), 337, 338, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Kamlesh Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0059

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Raja Bhagirath Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0057

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Dec 2020Disposed Of

Lalit Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0056

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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