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Judgment
Petitioners have prayed for the following relief(s):
“I. Commanding the respondents to construct pucca road and proper drains on Biscuit Factory Rod (Nasriganj) and in New Mithila Colony, bearing
Ward no. 33 under Danapur Nagar Parishad, District-Patna. The details of these roads/areas are set forth in succeeding paras;
II. Grant any other relief deemed fit and proper.â€
The Principal Secretary, Department of Road Construction, is directed to consider the request made by the present petitioner through the concerned
Minister. The issue pertains to the construction of road in ‘New Mithila Colony’, Patna.
Let the grievances of the petitioners be considered and decision taken as per law within a period of four weeks from the date of
receipt/communication of a copy of this order. Needless to add, while considering such representation which the petitioners may file, principles of
natural justice shall be followed and due opportunity of hearing afforded to the parties.
Liberty reserved to the petitioners to approach the Court, if the need so rises subsequently, on the same and subsequent cause of action.
We have not expressed any opinion on merits.
Interlocutory Application(s), if any, also stands disposed of.
