High Courts03 Dec 2020
Sujit Kumar Yadav Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0074
Indian Penal Code, 1860 — Section 34, 323, 341, 363, 366(A), 447, 504Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 19 of 128
High Courts03 Dec 2020Disposed Of
Bihar Combined Entrance Competitive Examination Board Vs Chief Commissioner Of Income Tax 1
Patna High Court · (2020) 12 PAT CK 0035
Income-tax Act, 1961 — Section 10(23C)(vi), 10(23)(vi), 10(23C)(via)
High Courts03 Dec 2020Disposed Of
Bihar Combined Entrance Competitive Examination Board Vs Principal Chief Commissioner Of Income Tax Bihar And Jharkhand
Patna High Court · (2020) 12 PAT CK 0034
Income-tax Act, 1961 — Section 10(23C)(vi), 10(23)(vi), 10(23C)(via)
High Courts03 Dec 2020Disposed Of
Bihar Combined Entrance Competitive Examination Board Vs Chief Commissioner Of Income Tax-1
Patna High Court · (2020) 12 PAT CK 0033
Income-tax Act, 1961 — Section 10(23C)(vi), 10(23C)(via)
High Courts03 Dec 2020Disposed Of
Bihar Combined Entrance Competitive Examination Board Vs Commissioner Of Income Tax-1 And Anr
Patna High Court · (2020) 12 PAT CK 0032
High Courts03 Dec 2020Disposed Of
Vishweshwari Devi Vs Vice Chancellor, Patna University And Ors
Patna High Court · (2020) 12 PAT CK 0031
High Courts03 Dec 2020Disposed Of
Prem Nath Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0030
High Courts03 Dec 2020Dismissed
Sanjit Kumar Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0016
Indian Penal Code, 1860 — Section 375, 376, 376(1), 376(2)Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 114A
High Courts03 Dec 2020Disposed Of
Abdul Hannan And Ors Vs Secretary, Urban Development And Housing Department And Anr
Patna High Court · (2020) 12 PAT CK 0015
High Courts03 Dec 2020Dismissed
Bharat Sah Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0014
Indian Penal Code, 1860 — Section 120B, 302
High Courts03 Dec 2020Disposed Of
Birendra Kumar @ Birendra Kumar Mahto Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0013
Indian Penal Code, 1860 — Section 34Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d)
High Courts02 Dec 2020Disposed Of
M/S Lallooji Vs Bihar Rural Liverihood Promotion Society
Patna High Court · (2020) 12 PAT CK 0029
Arbitration And Conciliation Act 1996 — Section 11(6)
High Courts02 Dec 2020Disposed Of
Jawala Ray Vs M/S Asstik Buildcon Pvt. Ltd And Ors
Patna High Court · (2020) 12 PAT CK 0028
Arbitration And Conciliation Act 1996 — Section 11(6)
High Courts02 Dec 2020Disposed Of
Prem Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0026
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(e), 13(2), 19, 19(1)(b)
High Courts02 Dec 2020Disposed Of
Bihar State Food And Civil Supplies Corporation Limited And Ors Vs Gaya Prasad And Ors
Patna High Court · (2020) 12 PAT CK 0022
High Courts02 Dec 2020Disposed Of
District Manager, State Food And Civil Supply Corporation Vs Rakesh Kumar And Ors
Patna High Court · (2020) 12 PAT CK 0021
High Courts02 Dec 2020Disposed Of
Bihar State Food And Civil Supplies Corporation Ltd And Ors Vs Mahendra Sharma And Ors
Patna High Court · (2020) 12 PAT CK 0020
High Courts02 Dec 2020Disposed Of
District Manager, Bihar State Food And Civil Supply Corporation Ltd Vs Domu Sah And Ors
Patna High Court · (2020) 12 PAT CK 0019
High Courts02 Dec 2020Disposed Of
Bihar State Food And Civil Supplies Corporation Limited And Ors Vs Ravindra Singh And Ors
Patna High Court · (2020) 12 PAT CK 0018
High Courts02 Dec 2020Disposed Of
Managing Director Vs Mukesh Kumar Singh And Ors
Patna High Court · (2020) 12 PAT CK 0017