High Courts07 Dec 2020Disposed Of
Pramod Kumar Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0289
COURT ARCHIVE
Patna High Court judgments, 2020
2,559 judgments · page 18 of 128
High Courts07 Dec 2020Disposed Of
Bipul Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0288
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts07 Dec 2020Disposed Of
Umarendra Kumar Suman @ Umarendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0284
High Courts07 Dec 2020Disposed Of
Topsel Marketing Pvt. Ltd Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0283
Central Goods And Services Tax Act, 2017 — Section 140Central Goods And Services Tax Rules, 2017 — Rule 117
High Courts07 Dec 2020Disposed Of
Binod Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0282
High Courts07 Dec 2020Disposed Of
M/S Shree Vishnu Vishal Paper Mills Pvt. Ltd Vs Principal Commissioner Of Income Tax And Ors
Patna High Court · (2020) 12 PAT CK 0281
Income Tax Act, 1961 — Section 147, 148
High Courts07 Dec 2020Allowed
Bimla Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0050
High Courts07 Dec 2020Disposed Of
Ram Ayodhya Prasad Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0049
Drugs And Cosmetics Act, 1940 — Section 27, 27(a), 27(b)(ii)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b)
High Courts07 Dec 2020Disposed Of
Raju Kumar Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0048
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Dec 2020Disposed Of
Gopal Prasad Barbaria Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0047
High Courts04 Dec 2020Disposed Of
Pankaj Das Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0046
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32, 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Dec 2020Disposed Of
Himalaya Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0045
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Dec 2020Disposed Of
Reena Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0044
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Dec 2020Disposed Of
Navin Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0043
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Dec 2020Disposed Of
Md. Azam Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0042
High Courts04 Dec 2020Disposed Of
Amara Raja Batteries Ltd Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0041
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 8Bihar Value Added Tax Act, 2005 — Section 31(1)
High Courts04 Dec 2020Disposed Of
Navnit Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0040
High Courts04 Dec 2020Allowed
Shyam Babu Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0039
Indian Penal Code, 1860 — Section 34, 109, 403, 406, 408, 420, 504Prevention Of Corruption Act, 1988 — Section 13(i)(c), 13(d)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14, 17, 17(16), 17(17)
High Courts04 Dec 2020Dismissed
Ram Milan Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0038
Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 4, 6(a)
High Courts04 Dec 2020Allowed
Associated Cement Companies Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0036
Bihar Finance Act, 1981 — Section 19, 19(1), 25(3)Constitution Of India, 1950 — Article 226