High Courts28 Nov 1921
In Re: Miss Sudhansu Bala Hazra
Patna High Court · 64 Ind. Cas. 636
General Clauses Act, 1897 — Section 13, 6Legal Practitioners Act, 1879 — Section 36
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 3 of 13
High Courts26 Nov 1921Dismissed
Chintamani Mahaptra Vs Manmohini Debi
Patna High Court · (1921) 11 PAT CK 0020
High Courts26 Nov 1921Dismissed
Nidhi Parida Vs Karunakar Padhan
Patna High Court · (1921) 11 PAT CK 0002
High Courts25 Nov 1921
Mirza Muhammad Ismail Beg and Others Vs Sricharan Das and Others
Patna High Court · (1921) 11 PAT CK 0019
High Courts25 Nov 1921
Henry Hill and Co. (Turkaulia) Ltd. and Another Vs Sheoraj Rai and Others
Patna High Court · AIR 1922 Patna 9 : 64 Ind. Cas. 346
Easements Act, 1882 — Section 7
High Courts25 Nov 1921
Raktu Singh Vs Emperor
Patna High Court · AIR 1921 Patna 465 : 72 Ind. Cas. 950
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 465, 468, 471
High Courts24 Nov 1921
Raj Kumar Mahton Vs Ram Khelawan Singh
Patna High Court · AIR 1922 Patna 44 : 64 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Nov 1921
Mahadeb Marwari and Others Vs Kishun Lal Marwari
Patna High Court · AIR 1922 Patna 60 : 72 Ind. Cas. 339
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 323, 448
High Courts23 Nov 1921
Maulavi Muhammad Musa Vs Babu Aidal Singh and Others
Patna High Court · AIR 1922 Patna 92 : 65 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 89
High Courts23 Nov 1921Dismissed
Kanhai Raut Vs Jogendra Rout
Patna High Court · (1921) 11 PAT CK 0006
High Courts22 Nov 1921
Choudury Nazirul Haq Vs Mr. Abdul Wahab Khan and Others
Patna High Court · AIR 1922 Patna 58 : 64 Ind. Cas. 326
Evidence Act, 1872 — Section 36
High Courts22 Nov 1921
Eklal Jha and Others Vs William Meling Grant and Others
Patna High Court · 64 Ind. Cas. 332
Bengal Tenancy Act, 1885 — Section 29, 29(3)
High Courts22 Nov 1921Dismissed
Rakhyapal Singh Vs Lal Bir Surjoday Singh Deo
Patna High Court · (1921) 11 PAT CK 0001
High Courts10 Nov 1921
Ram Narain Singh and Others Vs Dhonrai Gope
Patna High Court · 65 Ind. Cas. 557
Criminal Procedure Code, 1898 (CrPC) — Section 145, 360Evidence Act, 1872 — Section 80
High Courts08 Nov 1921
Shamlal Kalwar and Others Vs Emperor
Patna High Court · AIR 1922 Patna 393 : 65 Ind. Cas. 610
Criminal Procedure Code, 1898 (CrPC) — Section 145, 227, 228, 229, 231Penal Code, 1860 (IPC) — Section 117, 147, 304, 325, 379
High Courts07 Nov 1921
Sumeshwar Jha and Others Vs Emperor
Patna High Court · 65 Ind. Cas. 443
Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 325
High Courts03 Nov 1921
Chulai Mahio and Others Vs Surendra Nath Chatterji and Others
Patna High Court · AIR 1922 Patna 224 : 65 Ind. Cas. 616
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts28 Oct 1921
Saroj Kumar Mukherjee and others Vs The King Emperor
Patna High Court · (1921) 10 PAT CK 0002