High Courts27 Oct 1921
Parmeshwar Singh and Others Vs Musammat Sureba Kuer and Another
Patna High Court · 65 Ind. Cas. 240
Court Fees Act, 1870 — Section 7 4(c), 7(iv)(c)
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 4 of 13
High Courts27 Oct 1921
Jitan Mahton and Others Vs Lala Bhagwan Sahai
Patna High Court · AIR 1921 Patna 470 : 64 Ind. Cas. 262
High Courts21 Oct 1921
Ramdheyan Ram Vs Musammat Ram Dularia
Patna High Court · 65 Ind. Cas. 576
Criminal Procedure Code, 1898 (CrPC) — Section 483
High Courts19 Oct 1921
Mahant Saturhan Das and Another Vs Makhan Das and Others
Patna High Court · AIR 1921 Patna 468 : 72 Ind. Cas. 171
Criminal Procedure Code, 1898 (CrPC) — Section 14, 144, 145
High Courts29 Sept 1921
Hiralal Mahton, Sham Kishun Dusadh and Gagdip Singh Vs Lila Mahton and Another
Patna High Court · 64 Ind. Cas. 276
Penal Code, 1860 (IPC) — Section 193, 195
High Courts28 Sept 1921
Abdus Sayeed Khan Vs Emperor
Patna High Court · 65 Ind. Cas. 555
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts27 Sept 1921
Jamuna Prasad Singh and Others Vs Mohan Koeri and Others
Patna High Court · AIR 1921 Patna 353(1) : 64 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 141, 144, 145
High Courts10 Aug 1921
Gossain Missir and Another Vs Emperor
Patna High Court · AIR 1922 Patna 267 : 63 Ind. Cas. 615
Penal Code, 1860 (IPC) — Section 506
High Courts09 Aug 1921
Grant and Another Vs Emperor
Patna High Court · 64 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts04 Aug 1921
Mahabir Prasad Bhagat Vs Bal Kishun Das and Another
Patna High Court · AIR 1922 Patna 376 : 62 Ind. Cas. 927
Civil Procedure Code, 1908 (CPC) — Section 104, 151, 2
High Courts04 Aug 1921
Basanta Kumar Bose Vs The Chairman of the Municipal Commissioner of Giridih
Patna High Court · 63 Ind. Cas. 290
Bengal Municipal Act, 1932 — Section 237, 238, 239
High Courts04 Aug 1921
Chhedi Lal Marwari and Others Vs Mahabir Prasad Sukul
Patna High Court · 64 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts04 Aug 1921
Ramdhani Lal Vs Chairman of the Patna Municipality
Patna High Court · (1921) 08 PAT CK 0002
High Courts04 Aug 1921
Chigu Chaudhuri Vs Srimatya Chand Moni Debya and Another
Patna High Court · AIR 1921 Patna 504 : 64 Ind. Cas. 695
High Courts03 Aug 1921
Rajpati Rai and Others Vs Musammat Sukwaro Kuer and Mahabir Prasad and Another
Patna High Court · 63 Ind. Cas. 400
High Courts03 Aug 1921
Musammat Shahzadi Begum Vs Musammat Kokila and Ghulam Rasul Khan and Others
Patna High Court · AIR 1922 Patna 389 : 63 Ind. Cas. 183
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts03 Aug 1921
Debi Saran Sahai and Bhirgunath Sahai and Others Vs Bankey Behari Lal @ Raja Lal and Others
Patna High Court · 63 Ind. Cas. 223