High Courts27 Jul 1921
Ram Narayan Rai and Others Vs Ram Deni Rai and Others
Patna High Court · 63 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 100, 95
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 6 of 13
High Courts27 Jul 1921
Babu Samarendra Narain Singh Choudhry minor under the Guardianship of Mr. R.N. Chowdhry Vs Mahadeo Raut and Another
Patna High Court · 63 Ind. Cas. 296
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts27 Jul 1921
Kangali Charan Mukharji Vs Surja Narain Sah
Patna High Court · AIR 1922 Patna 161 : 65 Ind. Cas. 303
High Courts27 Jul 1921
Bhatu Das and Others Vs Musammat Bibi Iffatun Nisha and Others
Patna High Court · 63 Ind. Cas. 280
High Courts26 Jul 1921
Beni Prasad Sahu Vs Suraj Singh
Patna High Court · AIR 1921 Patna 482 : 63 Ind. Cas. 264
High Courts25 Jul 1921
Babu Ramjanam Singh and Others Vs Babu Kunj Behari Singh
Patna High Court · AIR 1922 Patna 154 : 63 Ind. Cas. 252
High Courts25 Jul 1921
Bhagwati Prasad Singh Vs Bishun Pragash Narain
Patna High Court · AIR 1922 Patna 386 : 70 Ind. Cas. 953
High Courts25 Jul 1921
Bisheswar Chaudhri Vs Sheikh Ali Karim and Others
Patna High Court · 63 Ind. Cas. 500
Bengal Tenancy Act, 1885 — Section 86(6)
High Courts25 Jul 1921
Khubi Mahton and Others Vs Mahant Lachmi Das and Others and Musammat Bibi Aniz Bano and Others
Patna High Court · AIR 1922 Patna 588 : 63 Ind. Cas. 704
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(4)
High Courts23 Jul 1921
Mathura Prasad Vs Naju Khan and Thakur Gope and Others
Patna High Court · AIR 1921 Patna 463 : 80 Ind. Cas. 568
Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 116
High Courts23 Jul 1921
Babu Sukhraj Rai Vs Ganga Dayal Singh and Others
Patna High Court · AIR 1922 Patna 169 : 63 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 38, 52(1)(6)
High Courts23 Jul 1921
Basudeo Narain Vs Radha Kishun and Dabindra Missir and Others
Patna High Court · AIR 1922 Patna 62 : 65 Ind. Cas. 281
Bengal Tenancy Act, 1885 — Section 22, 22(2)
High Courts21 Jul 1921
Babu Audh Bihari Lal Vs Mr. Kesri Prasad Singh and Others
Patna High Court · 63 Ind. Cas. 6
Specific Relief Act, 1963 — Section 42
High Courts20 Jul 1921
Jeo Nath Jha and Others Vs Mahanth Bishambhar Das and Others
Patna High Court · 106 Ind. Cas. 422
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts19 Jul 1921
Kumar Kalika Nand Singh and Others Vs Kumar Shiva Nandan Singh and Others
Patna High Court · AIR 1922 Patna 122 : 63 Ind. Cas. 625
High Courts18 Jul 1921
Sheikh Abdul Rahman Vs Shib Lal Sahu and Others
Patna High Court · AIR 1922 Patna 252 : 63 Ind. Cas. 570
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts18 Jul 1921
Malik Taharat Karim Vs Musammat Bal Kuar and Others
Patna High Court · AIR 1921 Patna 351 : 64 Ind. Cas. 515
High Courts15 Jul 1921
Bibi Azizunnissa Vs Ghowsan Kasab and Others and Shaikh Tasauwar Hussain and Others
Patna High Court · 63 Ind. Cas. 136
High Courts14 Jul 1921
Awadh Bihari Dikchit and Others Vs Jitu Sahu and Another
Patna High Court · 64 Ind. Cas. 243