High Courts17 Jan 1921
Govind Mahto Vs Emperor
Patna High Court · 64 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 235, 236, 237Penal Code, 1860 (IPC) — Section 109, 379, 381
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 13 of 13
High Courts17 Jan 1921
Ram Chandra Marwari Vs Krishna Lal Marwari and Others
Patna High Court · AIR 1922 Patna 301 : 65 Ind. Cas. 332
Civil Procedure Code, 1908 (CPC) — Section 39, 42
High Courts15 Jan 1921
Kali Charan Das and Others Vs Geli Bewa
Patna High Court · 63 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 448
High Courts15 Jan 1921
Mayadhar Mahanty and Others Vs Danardan Kund
Patna High Court · AIR 1921 Patna 496 : 62 Ind. Cas. 181
Penal Code, 1860 (IPC) — Section 352, 379
High Courts14 Jan 1921
Mewa Sahu and Others Vs Jhonti Singh and Others
Patna High Court · AIR 1921 Patna 306 : 63 Ind. Cas. 840
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Jan 1921
Michu Missir and Others Vs Balbhadra Prasti and Others
Patna High Court · AIR 1921 Patna 367 : 62 Ind. Cas. 116
High Courts12 Jan 1921Dismissed
Nand Lal Sahu Vs Tikait Shrinivas Hukum Singh Deo
Patna High Court · (1921) 01 PAT CK 0020
High Courts11 Jan 1921
Sadananda Barpanda Vs Baijuntha Nath Barpanda and Others
Patna High Court · AIR 1921 Patna 298 : 63 Ind. Cas. 833
High Courts10 Jan 1921
Nur Mohammad Khan Vs Muhammad Ali Mian and Another
Patna High Court · 62 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 448Penal Code, 1860 (IPC) — Section 448
High Courts06 Jan 1921
Sanker Ram and Others Vs Tulshi Bhagat and Another
Patna High Court · AIR 1921 Patna 307 : 61 Ind. Cas. 976
Transfer of Property Act, 1882 — Section 106, 107
High Courts04 Jan 1921
Rai Binode Behari Bose Vs Babu Hira Singh and Others
Patna High Court · 64 Ind. Cas. 308
High Courts03 Jan 1921
Jeo Lal Singh and Others Vs Raja Wazir Narain Singh
Patna High Court · 63 Ind. Cas. 764
Chotanagpur Tenancy Act, 1908 — Section 178, 22, 7