High Courts25 Apr 1921
Rang Bahadur Singh and Others Vs Kariman Chowkidar
Patna High Court · AIR 1921 Patna 322 : 63 Ind. Cas. 868
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 11 of 13
High Courts22 Apr 1921
Braja Sundar Das Vs Jagannath Dhal
Patna High Court · AIR 1922 Patna 1 : 63 Ind. Cas. 768
High Courts21 Apr 1921
Chaudhury Kedarnath Thakur Vs Mohamood Ali Khan
Patna High Court · AIR 1921 Patna 92 : 63 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts20 Apr 1921
Nemai Charan Sahu Vs Emperor
Patna High Court · 64 Ind. Cas. 286
Stamp Act, 1899 — Section 62
High Courts15 Apr 1921
Suraj Prasad Pandey Vs Somra Mahto and Others
Patna High Court · 68 Ind. Cas. 903
High Courts12 Apr 1921
Srimati Suradhani Debi Vs Hari Charan Mahton and Others
Patna High Court · AIR 1922 Patna 337 : 64 Ind. Cas. 226
Contract Act, 1872 — Section 69, 70
High Courts11 Apr 1921
Muhamad Musa Vs Shyam Sundar Koeri and Others
Patna High Court · 64 Ind. Cas. 131
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts06 Apr 1921
Emperor Vs Bhuilotan Singh and Others
Patna High Court · 64 Ind. Cas. 379
Criminal Procedure Code, 1898 (CrPC) — Section 145, 307Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Apr 1921
Sayed Ismail Ali Khan and Others Vs Musammat Hamidi Begam and Others
Patna High Court · AIR 1921 Patna 125 : 62 Ind. Cas. 455
High Courts31 Mar 1921
Maharajadhiraj Sir Rameshwar Singh Bahadur Vs Hitendra Singh
Patna High Court · AIR 1921 Patna 131 : 62 Ind. Cas. 469
High Courts18 Mar 1921
Musammat Sumitra Kuer Vs Damri Lall and Others
Patna High Court · AIR 1921 Patna 498 : 62 Ind. Cas. 61
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Mar 1921
Choudhury Jagdish Missir Vs Choudhury Sureshwar Missir and Others
Patna High Court · AIR 1921 Patna 107 : 62 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts10 Mar 1921
Harnarayan Pandey Vs Suresh Pandey and Others
Patna High Court · 63 Ind. Cas. 203
High Courts10 Mar 1921
Harbans Sahu and Others Vs Musammat Lalmoni Kuer and Another
Patna High Court · AIR 1922 Patna 61 : 62 Ind. Cas. 36
Specific Relief Act, 1963 — Section 42
High Courts09 Mar 1921
Biseswar Singh and Subedar Singh Vs Emperor
Patna High Court · 62 Ind. Cas. 588
Criminal Procedure Code, 1898 (CrPC) — Section 257, 342Penal Code, 1860 (IPC) — Section 379, 411
High Courts03 Mar 1921
Maulvi Imamuddin Khan Vs Kishundeo Narain Mahatha
Patna High Court · AIR 1921 Patna 115 : 63 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts01 Mar 1921
Benares Bank, Ltd. Vs Jagdip Narayan Panday and Another
Patna High Court · AIR 1921 Patna 9 : 62 Ind. Cas. 465
High Courts01 Mar 1921
Jai Singh and Others Vs Emperor
Patna High Court · 64 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
High Courts28 Feb 1921
Amar Ali and Others Vs Emperor
Patna High Court · AIR 1921 Patna 290 : 63 Ind. Cas. 611
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323