High Courts27 May 1921
Surendra Narain Singh Vs Shambihari Singh
Patna High Court · (1921) 05 PAT CK 0007
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 9 of 13
High Courts27 May 1921
P.C.L. Choudhuri Vs K. Singha and H.C. Dutt
Patna High Court · (1921) 05 PAT CK 0005
High Courts26 May 1921
Baul Das Misra Vs Digambar Kuri
Patna High Court · AIR 1921 Patna 280 : 65 Ind. Cas. 643
Specific Relief Act, 1963 — Section 9
High Courts26 May 1921
Bishun Dayal Thakur Vs Sheo Tahal Sahu
Patna High Court · 62 Ind. Cas. 108
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts25 May 1921
The Deputy Commissioner of Singhbhum Vs Jagadish Chandra Deo Dhabal Deb
Patna High Court · AIR 1921 Patna 206 : 62 Ind. Cas. 513
High Courts25 May 1921
Mathura Misra and Another Vs Rajkumar Misra and Others
Patna High Court · AIR 1921 Patna 447 : 62 Ind. Cas. 132
High Courts25 May 1921
Muhammad Abul Kasim and Others Vs Chaturbhuj Sahay
Patna High Court · 64 Ind. Cas. 55
Limitation Act, 1963 — Section 5
High Courts23 May 1921
Niamat Ali Vs Yad Ali Shah
Patna High Court · AIR 1922 Patna 346 : 63 Ind. Cas. 849
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 May 1921
Emperor Vs Tar Muhammad Jan
Patna High Court · AIR 1921 Patna 178 : 63 Ind. Cas. 327
Bengal Municipal Act, 1932 — Section 261, 273
High Courts16 May 1921
Babu Edal Singh and Others Vs Babu Ram Bahori Lal and Others
Patna High Court · AIR 1921 Patna 344 : 62 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts16 May 1921
Mr. H. Grant Vs Emperor
Patna High Court · AIR 1921 Patna 440 : 65 Ind. Cas. 421
Penal Code, 1860 (IPC) — Section 107, 143, 145, 148, 150
High Courts16 May 1921
Jagarnath Prasad and Another Vs Musammat Bahurani @ Bari Bahu and Another
Patna High Court · 62 Ind. Cas. 594
High Courts12 May 1921
Maharajadhiraj Sir Rameshwar Singh Bahadur. Vs Mathu Missir and Others
Patna High Court · 62 Ind. Cas. 52
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts12 May 1921
Babu Ram Rattan Prasad Vs Jang Bahadur Singh @ Jangi Singh and Others
Patna High Court · 62 Ind. Cas. 47
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts12 May 1921
Debi Lal Sah and Others Vs Ram Bibeki Singh
Patna High Court · 63 Ind. Cas. 194
Bengal Tenancy Act, 1885 — Section 103Estates Partition Act, 1897 — Section 48, 50
High Courts12 May 1921
Maharaja Kesho Prosad Singh Vs Musammat Paranjota Koer
Patna High Court · AIR 1921 Patna 84 : 62 Ind. Cas. 532
Transfer of Property Act, 1882 — Section 100
High Courts12 May 1921
Mr. C.H. Edgell and Others Vs Babu Biswanathprasad Singh and Mallan Khatwey and Others
Patna High Court · AIR 1921 Patna 428 : 62 Ind. Cas. 59
High Courts12 May 1921
Musammat Golab Kuer and Another Vs Syed Mohammad Zaffar Hassan Khan
Patna High Court · 62 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Section 22
High Courts10 May 1921
Jyotindra Nath Sarkar and Others Vs The Lodna Colliery Co.
Patna High Court · AIR 1921 Patna 175 : 62 Ind. Cas. 649
Limitation Act, 1963 — Section 12, 5
High Courts09 May 1921
Audhi Rai and Others Vs Emperor
Patna High Court · AIR 1923 Patna 89 : 65 Ind. Cas. 432
Criminal Procedure Code, 1898 (CrPC) — Section 345, 423, 439Penal Code, 1860 (IPC) — Section 341, 504