High Courts06 May 1921
Babu Bujhawan Prasad Singh Vs Babu Ram Narayan and Others
Patna High Court · 65 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Section 52
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 10 of 13
High Courts05 May 1921
Ramhari Lal and Others Vs Nathu Ram and Others
Patna High Court · 62 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 May 1921
Bhikhamber Singh Vs Bhajo Hari Marwari
Patna High Court · (1921) 05 PAT CK 0016
High Courts03 May 1921
Haradhan Chakerverty Vs Hargobind Dutta
Patna High Court · AIR 1921 Patna 188 : 63 Ind. Cas. 552
Transfer of Property Act, 1882 — Section 70
High Courts03 May 1921
E.O.R Myers Vs Divakar Mani Lal and Co.
Patna High Court · 62 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
High Courts03 May 1921Dismissed
Gour Chandra Ray Vs Janardan Prasad Thakur and others
Patna High Court · (1921) 05 PAT CK 0004
High Courts02 May 1921
Sukhdeo Pattak Vs Jadagi Mian
Patna High Court · AIR 1921 Patna 96 : 63 Ind. Cas. 746
High Courts02 May 1921
Tilakdhari Singh and Others Vs Ram Prasad Singh and Others
Patna High Court · 62 Ind. Cas. 25
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts29 Apr 1921
Babu Krishna Prasad Vs Ram Prasad Singh and Others
Patna High Court · AIR 1921 Patna 357 : 64 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts29 Apr 1921
Radha Kant Lal Vs Musammat Parbati Kuer
Patna High Court · AIR 1921 Patna 135 : 63 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Apr 1921
Raja Jyoti Prasad Singh Deo Vs Ranjit Singh
Patna High Court · AIR 1922 Patna 287 : 63 Ind. Cas. 743
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 3
High Courts28 Apr 1921
Sashibhushan Kumar and others Vs Dwarka Prasad Marwari and others
Patna High Court · (1921) 04 PAT CK 0017
High Courts28 Apr 1921
Kirit Narayan Vs Chanchal Das
Patna High Court · 63 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 10, Order 32 Rule 9
High Courts27 Apr 1921
Gobind Dubey and Others Vs Parmeshwar Dubey and Others
Patna High Court · AIR 1921 Patna 487 : 62 Ind. Cas. 83
High Courts27 Apr 1921
Raja Jagannath Prasad Singh Vs Sheonandan Sahay
Patna High Court · AIR 1921 Patna 152 : 62 Ind. Cas. 487
Civil Procedure Code, 1908 (CPC) — Section 150, 16, 24, 37, 38
High Courts26 Apr 1921
Biseswar Sahu Vs Muhammad Zainul Rahman
Patna High Court · 63 Ind. Cas. 779
Chotanagpur Tenancy Act, 1908 — Section 178(2), 178(3)
High Courts26 Apr 1921
Babu Hitendra Singh and Others Vs Maharaja Sir Rameshwar Singh
Patna High Court · 62 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts26 Apr 1921
Hare Krishna Sen Vs Umesh Chandra Dutt and Others
Patna High Court · AIR 1921 Patna 193 : 62 Ind. Cas. 962
Civil Procedure Code, 1908 (CPC) — Section 10, 9Evidence Act, 1872 — Section 44
High Courts25 Apr 1921
Raja Shiva Prasad Singh Vs Hira Singh and Others
Patna High Court · AIR 1921 Patna 237 : 62 Ind. Cas. 1
Limitation Act, 1963 — Section 28