High Courts21 Jun 1921
Chandra Mohan Dutta and Others Vs Sasi Bala Dasi and Others
Patna High Court · AIR 1922 Patna 68 : 65 Ind. Cas. 277
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 8 of 13
High Courts21 Jun 1921
Lala Rampirit Prasad and Others Vs Babu Thakur Saran and Others
Patna High Court · AIR 1921 Patna 293(1) : 63 Ind. Cas. 484
High Courts21 Jun 1921
Musammat Bhagwati Kuer Vs Babu Jagdam Sahay and Babu Ram Prasad and Others
Patna High Court · AIR 1921 Patna 260 : 62 Ind. Cas. 933
High Courts16 Jun 1921
Ghura Manjhi and Others Vs Probodh Chandra Mozumdar
Patna High Court · 64 Ind. Cas. 1003
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts15 Jun 1921
Babu Brijkishore Narain Singh and Another Vs Babu Harbans Narain Singh and Others
Patna High Court · AIR 1921 Patna 397 : 62 Ind. Cas. 611
High Courts14 Jun 1921
Ramyad Singh and Others Vs Rambilas Singh and Others
Patna High Court · AIR 1921 Patna 229 : 62 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Jun 1921
Braja Gopal Mukherji Vs Tarachand Marwari
Patna High Court · AIR 1921 Patna 225 : 63 Ind. Cas. 593
Limitation Act, 1963 — Section 14
High Courts13 Jun 1921
Bar Kuarin Alak Manjari Kuari and Another Vs Sircar Barnard and Co.
Patna High Court · AIR 1922 Patna 49 : 62 Ind. Cas. 668
Transfer of Property Act, 1882 — Section 59
High Courts10 Jun 1921
Musammat Hira Bibi Vs Babu Ramdhan Lal and Others
Patna High Court · AIR 1922 Patna 70 : 62 Ind. Cas. 540
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts07 Jun 1921
Mahraja Sir Rameshwar Singh Bahadur Vs Younus Momin
Patna High Court · 65 Ind. Cas. 474
Bengal Tenancy Act, 1885 — Section 105, 109, 109A
High Courts06 Jun 1921
The Secretary of State for India in Council Vs Mr. A.H. Forbes (Executor to the Estate oe Late A.J. Forbes)
Patna High Court · 62 Ind. Cas. 394
Income Tax Act, 1961 — Section 14, 15
High Courts06 Jun 1921
Bhagwat Narain Vs Ganga Prasad and Another
Patna High Court · 62 Ind. Cas. 617
High Courts03 Jun 1921
Chandrika Roy Vs Ram Kuer Thakur and Another
Patna High Court · 62 Ind. Cas. 536
Limitation Act, 1963 — Section 2, 22
High Courts03 Jun 1921
Maharani Janki Kuar Vs Usman Sain and Others
Patna High Court · 62 Ind. Cas. 417
Bengal Tenancy Act, 1885 — Section 106
High Courts02 Jun 1921
Punit Deo Narayan Singh and Others Vs Babu Bhagwati Saran Singh
Patna High Court · 63 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 68
High Courts02 Jun 1921
Sheikh Karoo and Others Vs Rameshwar Sao and Sukhdeo Sahu and Another
Patna High Court · 62 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 52, 53Transfer of Property Act, 1882 — Section 38
High Courts02 Jun 1921
Akhauri Prem Narain and Others Vs Kuldip Singh and Others
Patna High Court · 62 Ind. Cas. 621
High Courts01 Jun 1921
Sinehi Ram Bihari Lall Vs The Agent East Indian Railway Co.
Patna High Court · AIR 1921 Patna 485 : 64 Ind. Cas. 125
Railways Act, 1890 — Section 140, 141
High Courts31 May 1921
Uohab Santara Vs Emperor
Patna High Court · 65 Ind. Cas. 426
Evidence Act, 1872 — Section 162Penal Code, 1860 (IPC) — Section 467, 471