COURT ARCHIVE

Patna High Court judgments, 1921

255 judgments · page 7 of 13

High Courts14 Jul 1921

Mitarjit Singh and Others Vs Emperor

Patna High Court · AIR 1922 Patna 158 : 63 Ind. Cas. 825

Criminal Procedure Code, 1898 (CrPC) — Section 147, 148, 258, 312, 341Evidence Act, 1872 — Section 137Penal Code, 1860 (IPC) — Section 147, 148

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High Courts14 Jul 1921

Deonath Sahai Vs Radha Kant Prasad

Patna High Court · AIR 1922 Patna 56 : 70 Ind. Cas. 378

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High Courts13 Jul 1921Dismissed

Rajanath Singh and others Vs Wahid Khan and others

Patna High Court · (1921) 07 PAT CK 0042

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High Courts12 Jul 1921

Patait Dinanath Sahi Vs Patait Malhiji Baid

Patna High Court · 82 Ind. Cas. 803

Civil Procedure Code, 1908 (CPC) — Section 2

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High Courts09 Jul 1921

Lala Ramchandra Prasad Vs Mahabir Prasad Singh and Others and Munshi Dinkar Prasad and Others

Patna High Court · 64 Ind. Cas. 247

Contract Act, 1872 — Section 74

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High Courts06 Jul 1921

Jag Sah and Another Vs Ram Chandra Prasad and Others

Patna High Court · AIR 1921 Patna 377 : 63 Ind. Cas. 564

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

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High Courts06 Jul 1921

Musammat Phulbati Kuer Vs Shaikh Farman and Others

Patna High Court · AIR 1921 Patna 408 : 63 Ind. Cas. 448

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High Courts05 Jul 1921

Nandkishore Singh and others Vs Mathura Sahu and others

Patna High Court · (1921) 07 PAT CK 0034

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High Courts05 Jul 1921

Nandkishore Singh and Others Vs Mathura Sahu and Others

Patna High Court · AIR 1922 Patna 63 : 65 Ind. Cas. 266

Criminal Procedure Code, 1898 (CrPC) — Section 144

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High Courts04 Jul 1921

Ram Narain Sukul and Others Vs Mahanth Lal Das and Hanuman Prasad Singh and Others

Patna High Court · 63 Ind. Cas. 2

Estates Partition Act, 1897 — Section 119, 32, 99

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High Courts04 Jul 1921

Rampadarath Sinha and Another Vs Basdeo Das and Chokhi Sahu Chokhi Sahu Vs Mahant Basudeo Das and Jaikant Jha minor by his Mother Samarjan Ojhain

Patna High Court · 63 Ind. Cas. 231

Land Registration Act, 1876 — Section 55

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High Courts29 Jun 1921Dismissed

Jitendranath Chatterjee and another Vs Jaku Mandar and others

Patna High Court · (1921) 06 PAT CK 0027

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High Courts29 Jun 1921

Moulvi Syed Razaur Rahman Vs Athar Hussain and Others

Patna High Court · AIR 1922 Patna 368 : 64 Ind. Cas. 496

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High Courts29 Jun 1921Dismissed

Jai Krishna Puri Vs Bhukal Gope and others

Patna High Court · (1921) 06 PAT CK 0009

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High Courts29 Jun 1921

Mahant Jai Krishna Putri Vs Bhukhad Gope

Patna High Court · 65 Ind. Cas. 290

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High Courts28 Jun 1921

Rachhya Raut and Others Vs Musammat Chando and Others

Patna High Court · AIR 1921 Patna 284 : 65 Ind. Cas. 294

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High Courts27 Jun 1921

Foujdar Sahu Vs Nima Bhogta

Patna High Court · 65 Ind. Cas. 285

Chotanagpur Tenancy Act, 1908 — Section 220, 223, 87

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High Courts23 Jun 1921

Nazir Rai Vs Maharaja Kesho Prasad Singh Bahadur

Patna High Court · AIR 1922 Patna 55 : 65 Ind. Cas. 3

Bengal Tenancy (Amendment) Act, 1915 — Section 105, 109A

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High Courts21 Jun 1921

Shaikh Jowhar Ali Mian and Others Vs Sahikh Alarakhu and Others

Patna High Court · AIR 1921 Patna 362 : 63 Ind. Cas. 481

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High Courts21 Jun 1921

Surajpal Pandey and Others Vs Utim Pandey and Others

Patna High Court · 63 Ind. Cas. 99

Civil Procedure Code, 1908 (CPC) — Section 143, 149

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