COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 5 of 13
Chaudhuri Shyam Narain Singh Vs Siwcharan Sahu
Patna High Court · AIR 1922 Patna 400 : 62 Ind. Cas. 886
Brij Behari Lal Vs Chairman Daltonganj Municipality
Patna High Court · (1921) 08 PAT CK 0015
Ram Lal Marwari Vs Mahadeo Marwari and Others
Patna High Court · AIR 1922 Patna 339 : 63 Ind. Cas. 587
Jamuna Rai Vs Ramtahall Raut and Others
Patna High Court · AIR 1922 Patna 387 : 77 Ind. Cas. 1039
Khub Lal Upadhya Vs Jagdish Prasad Singh
Patna High Court · (1921) 08 PAT CK 0016
Jitabandhan Singh and Others Vs Musammat Sudha Kuer and Others
Patna High Court · AIR 1921 Patna 259 : 63 Ind. Cas. 361
Jagdeo Narain Singh and Others Vs Bulaki Gope and Others
Patna High Court · 63 Ind. Cas. 226
The East India Railway Co. Vs Bhagwan Das and Others
Patna High Court · AIR 1922 Patna 390 : 63 Ind. Cas. 256
Babu Maharaja Bahadur Singh Vs Shaikh Abdul Rahim
Patna High Court · AIR 1922 Patna 394 : 62 Ind. Cas. 900
Sheikh Hayat Majid and Budhan Garain and Others Vs Hazari Lal
Patna High Court · 63 Ind. Cas. 424
Shaikh Rafiq Ud-Din minor through his Mother and Another Vs Haji Shaikh Asgar Ali
Patna High Court · AIR 1922 Patna 392 : 63 Ind. Cas. 38
Shaikh Muhammad Jamil Vs Musammat Bibi Tufailan
Patna High Court · 63 Ind. Cas. 47
Dhira Singh Vs Moti Lal and Others
Patna High Court · 63 Ind. Cas. 266
Musammat Bibi Saira Vs Bibi Saliman and Others
Patna High Court · AIR 1921 Patna 395 : 63 Ind. Cas. 111
Dubey Shiva Sahay Ram Vs Thakur Shiva Bhanjan Lal and Others
Patna High Court · 64 Ind. Cas. 358
Deo Narayan Sahu and Another Vs Ramanand Sahu and Another and Sidheshri Saran Singh and Others
Patna High Court · 63 Ind. Cas. 211
Bansidhar Dhar and Others Vs Tikait Harnarayan Singh and Others
Patna High Court · 65 Ind. Cas. 283
Pareshram Deogharia and Others Vs Maharaja Pratap Udai Nath Sahi Deo
Patna High Court · AIR 1921 Patna 506 : 63 Ind. Cas. 783