High Courts25 Feb 1921
Sri Ram Singh Vs Kashi Mollah and Others
Patna High Court · AIR 1921 Patna 476 : 62 Ind. Cas. 644
Limitation Act, 1963 — Section 19, 20
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 12 of 13
High Courts22 Feb 1921
Khubi Singh Vs Darbari Mahton
Patna High Court · AIR 1921 Patna 176 : 62 Ind. Cas. 177
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts22 Feb 1921
Gainu Panday Vs Emperor
Patna High Court · 68 Ind. Cas. 40
Penal Code, 1860 (IPC) — Section 379, 426
High Courts21 Feb 1921
Misri Chaudhury and Others Vs Narsingh Prasad Tewari
Patna High Court · AIR 1921 Patna 333 : 62 Ind. Cas. 179
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 192
High Courts21 Feb 1921
Lachmi Ojha Vs Birja Misser and Others
Patna High Court · AIR 1921 Patna 173 : 63 Ind. Cas. 152
Criminal Procedure Code, 1898 (CrPC) — Section 140, 145, 146
High Courts18 Feb 1921
Saiyed Muhammad Jawad Husain Vs Maharaj Kumar Gopal Saran Narain Singh
Patna High Court · AIR 1921 Patna 479 : 80 Ind. Cas. 223
High Courts16 Feb 1921
Tilak Gope and Others Vs Bhaya Ram
Patna High Court · 62 Ind. Cas. 870
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts16 Feb 1921
Jainandan Prashad and Others Vs Babu Baijnath Saran and Others
Patna High Court · AIR 1921 Patna 403 : 63 Ind. Cas. 297
Transfer of Property Act, 1882 — Section 67, 68
High Courts14 Feb 1921
Rai Bahadur Bisseswar Lal Halubasia and Others Vs Rup Kishore Chaubay and Others
Patna High Court · AIR 1921 Patna 341 : 62 Ind. Cas. 72
High Courts11 Feb 1921
Kali Pershad Gope and Others Vs Dhodhai Gope
Patna High Court · 62 Ind. Cas. 590
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts11 Feb 1921
Raj Kishore Das and Others Vs Ram Ghulam Sahu and Others
Patna High Court · AIR 1922 Patna 256 : 62 Ind. Cas. 235
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5
High Courts09 Feb 1921
Daulat Shaw and Another Vs Emperor
Patna High Court · AIR 1921 Patna 390 : 63 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 24, 378, 379
High Courts08 Feb 1921
Maharaja Sir Rameshwar Singh Bahadur Vs Basudeva Singh
Patna High Court · (1921) 02 PAT CK 0002
High Courts02 Feb 1921
Mathura Rai and Others Vs Emperor
Patna High Court · AIR 1921 Patna 323 : 63 Ind. Cas. 830
Penal Code, 1860 (IPC) — Section 117, 147, 148, 149, 324
High Courts31 Jan 1921
Emperor Vs Bhimlal Chamar
Patna High Court · AIR 1922 Patna 321 : 64 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Jan 1921
Awadh Singh Vs Puran Kandu
Patna High Court · AIR 1921 Patna 413 : 64 Ind. Cas. 38
Penal Code, 1860 (IPC) — Section 323
High Courts27 Jan 1921
S.C. Dey Vs Musammat Rajwanti Kuer
Patna High Court · 63 Ind. Cas. 278
Limitation Act, 1963 — Section 5
High Courts27 Jan 1921
East Indian Railway Co. Vs Kali Charan Ram Prasad
Patna High Court · (1921) 01 PAT CK 0007