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Patna High Court judgments, 1937

290 judgments · page 2 of 15

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High Courts02 Dec 1937

Mt. Kunj Kuar Vs Brij Mohan Prasad and Others

Patna High Court · AIR 1938 Patna 573

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts01 Dec 1937

Ajodhya Prasad Singh Vs Ramgulam Sahu and Others

Patna High Court · AIR 1938 Patna 324

Negotiable Instruments Act, 1881 (NI) — Section 44Usurious Loans Act, 1918 — Section 3
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High Courts01 Dec 1937

Amrit Narayan Singh Vs Baijnath Pandey and Another

Patna High Court · 174 Ind. Cas. 779

Limitation Act, 1963 — Section 19Usurious Loans Act, 1918 — Section 3
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High Courts01 Dec 1937

Ajodhya Prasad Singh and after his Death Raghubans Prasad Singh Vs Ramgulam Sahu and Others and Abdhesh Kumar Singh and Others

Patna High Court · 174 Ind. Cas. 197

Negotiable Instruments Act, 1881 (NI) — Section 44Usurious Loans Act, 1918 — Section 3
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High Courts30 Nov 1937

MULCHAND HIRALAL Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · (1938) 6 ITR 151

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High Courts30 Nov 1937

Ganpat Rai Marwari and Others Vs Sukhdeo Ram and Others

Patna High Court · 174 Ind. Cas. 218

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High Courts30 Nov 1937

Balmakund Marwari Vs Firm Pirthiraj Ganeshdas and Others

Patna High Court · AIR 1938 Patna 240

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High Courts26 Nov 1937

Jugeshwar Singh and Another Vs Rijhan Singh and Others

Patna High Court · AIR 1938 Patna 104

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High Courts26 Nov 1937

Ram Lal Jha Another Vs Thakur Das and Another

Patna High Court · AIR 1938 Patna 94

Bihar Tenancy Act, 1885 — Section 171
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High Courts26 Nov 1937

Security of State Vs Sital Prasad and Others

Patna High Court · AIR 1938 Patna 266

Land Acquisition Act, 1894 — Section 34
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High Courts26 Nov 1937

Akhil Kishore Ram Vs Emperor

Patna High Court · AIR 1938 Patna 185

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High Courts25 Nov 1937

Lala Mistry Vs Ganesh Mistry and Another

Patna High Court · 174 Ind. Cas. 769

Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 3
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High Courts25 Nov 1937

Jagat Mohan Nath Sahi Deo and Another Vs Sheonarain Marwari and Others

Patna High Court · 174 Ind. Cas. 1001

Transfer of Property Act, 1882 — Section 4, 5, 65, 76
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High Courts25 Nov 1937

Kunj Behari Chandra and Others Vs Sri Sri Shyam Chand Jiu Thakur and Others

Patna High Court · AIR 1938 Patna 394

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts24 Nov 1937

Qurban Ali Khan Vs G, a Pleader

Patna High Court · AIR 1938 Patna 28

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Land Registration Act, 1876 — Section 55
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High Courts24 Nov 1937

Joti Lal Sah Vs Mt. Rameswari Kuer and Others

Patna High Court · AIR 1938 Patna 281

Bengal Land Revenue Sales Act, 1859 — Section 18
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High Courts24 Nov 1937

Qurban Ali Khan Vs G, A Pleader

Patna High Court · 172 Ind. Cas. 849

Criminal Procedure Code, 1898 (CrPC) — Section 114, 144, 145
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High Courts24 Nov 1937

Raghubir Mahto Vs Ramasray Bhagat

Patna High Court · AIR 1939 Patna 347

Negotiable Instruments Act, 1881 (NI) — Section 20
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High Courts24 Nov 1937

Dwarka Prasad Singh and Others Vs Babu Lal Singh and Others

Patna High Court · 174 Ind. Cas. 583

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High Courts23 Nov 1937

Satyendra Narain Sinha and Others Vs Pitamber Singh and Others

Patna High Court · 174 Ind. Cas. 193

Civil Procedure Code, 1908 (CPC) — Section 47
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