High Courts18 Jan 1937
Purna Chandra Mitra Vs Secretary of State and Others
Patna High Court · AIR 1937 Patna 477
Civil Procedure Code, 1908 (CPC) — Section 35A, 80Criminal Procedure Code, 1898 (CrPC) — Section 544Presidency Small Cause Courts Act, 1882 — Schedule 1(3)
