High Courts17 Feb 1937
Jamuna Das Vs Ram Kumar Ji and Others
Patna High Court · AIR 1937 Patna 358 : 169 Ind. Cas. 396
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 14 of 15
High Courts16 Feb 1937
Gurshai Mahton and Others Vs Jugeshwari Prasad Singh and Others
Patna High Court · AIR 1937 Patna 454 : 170 Ind. Cas. 475
Transfer of Property Act, 1882 — Section 53A
High Courts12 Feb 1937
Parsad Mahto and Others Vs Musammat Jasoda Koer
Patna High Court · 169 Ind. Cas. 822
Bengal Tenancy Act, 1885 — Section 68
High Courts12 Feb 1937
Parsad Mahto and Others Vs Mt. Jasoda Koer
Patna High Court · AIR 1937 Patna 328
Bengal Tenancy Act, 1885 — Section 68
High Courts10 Feb 1937
Abdul Baqi Vs M. Fakhrul Islam and Others
Patna High Court · AIR 1937 Patna 333 : 170 Ind. Cas. 187
High Courts08 Feb 1937
Alakhnandan Prosad Vs Musammat Bibi Salma and Others
Patna High Court · AIR 1937 Patna 341 : 169 Ind. Cas. 729
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1937
Jagdeo Narain Singh and Others Vs Tula Singh and Others
Patna High Court · AIR 1937 Patna 430 : 170 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 30(a), 30(b), 31A
High Courts05 Feb 1937
Raja Sri Sri Jyoti Prasad Singha Deo Vs Chandra Kanta Mukhopadhya
Patna High Court · AIR 1937 Patna 469
Chotanagpur Tenancy Act, 1908 — Section 139(2)(b), 3(27), 9A
High Courts05 Feb 1937
Tribeni Prasad Singh and Others Vs Jainarain Singh and Others
Patna High Court · AIR 1937 Patna 425 : 170 Ind. Cas. 484
High Courts04 Feb 1937
Tarni Prasad Singh and Others Vs Chandreshwar Prasad Narayan Singh
Patna High Court · AIR 1937 Patna 493
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90
High Courts04 Feb 1937
Joti Lal Shah and Others Vs Beni Madho Prasad Singh and Others
Patna High Court · AIR 1937 Patna 280
Bengal Tenancy Act, 1885 — Section 60Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 6
High Courts03 Feb 1937
Ram Chandra Singh and Another Vs Jamuna Singh and Others
Patna High Court · AIR 1937 Patna 462
High Courts03 Feb 1937
Jagat Mohan Prasad Vs L.W. Bion
Patna High Court · AIR 1937 Patna 479
Bihar Tenancy Act, 1885 — Section 87
High Courts03 Feb 1937
Rashik Lal Sahu and Another Vs Babu Surpat Singh and Another
Patna High Court · AIR 1937 Patna 408
Bengal Tenancy Act, 1885 — Section 102(j)
High Courts02 Feb 1937
Awadh Narain Tiwari and Others Vs Santan Narain Tiwari and Others
Patna High Court · AIR 1937 Patna 325 : 169 Ind. Cas. 813
High Courts28 Jan 1937
Kasiram Marwari Vs Makhanji Dwarka Prasad
Patna High Court · AIR 1937 Patna 591
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts21 Jan 1937
Mani Ram and Another Vs Emperor
Patna High Court · AIR 1937 Patna 257
Bihar Mica Act, 1947 — Section 17(2)(a), 23, 24Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts20 Jan 1937
Chairman and Commissioners of Chaibassa Municipality Vs Gobind Sao
Patna High Court · 169 Ind. Cas. 364
Limitation Act, 1963 — Article 115, 120