High Courts02 Mar 1937
Rani Bhuneshwari Koer Vs Secretary of State
Patna High Court · AIR 1937 Patna 374 : 169 Ind. Cas. 756
Transfer of Property Act, 1882 — Section 115
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 13 of 15
High Courts02 Mar 1937
Somar Ram Kahar and Others Vs Babu Jagdeo Singh
Patna High Court · AIR 1937 Patna 382 : 169 Ind. Cas. 801
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Mar 1937
The Hon''ble Maharajadhiraj Sir Kameshwar Singh Bahadur, K.C.I.E. of Darbhanga Vs Dholai Khawas and Another
Patna High Court · 169 Ind. Cas. 725
Bengal Tenancy Act, 1885 — Section 169
High Courts01 Mar 1937
Secretary of State Vs Babu Beni Prasad Sahu
Patna High Court · AIR 1937 Patna 444 : 170 Ind. Cas. 677
Evidence Act, 1872 — Section 33Transfer of Property Act, 1882 — Section 110
High Courts01 Mar 1937
Secretary of State Vs Sarat Chandra Sen Gupta
Patna High Court · AIR 1937 Patna 399
Bihar and Orissa Government Estates Manual of Instructions to Government Officers Rules — Rule 28(8)Chotanagpur Tenancy Act, 1908 — Section 139, 139A
High Courts01 Mar 1937
Secretary of State Vs Babu Rajendra Prasad and Others
Patna High Court · AIR 1937 Patna 391 : 170 Ind. Cas. 316
High Courts26 Feb 1937
Mt. Durga Tewary Vs Ramrati Kuer and Another
Patna High Court · AIR 1937 Patna 584
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1
High Courts26 Feb 1937
Jamuna Prasad Rai Vs Rajballam Rai
Patna High Court · AIR 1937 Patna 349 : 169 Ind. Cas. 359
Civil Procedure Code, 1908 (CPC) — Section 100, 102, 115, 2, 47
High Courts25 Feb 1937
Musammat Rukmini Kuer Vs Balmik Prasad and Another
Patna High Court · AIR 1937 Patna 409 : 170 Ind. Cas. 64
High Courts25 Feb 1937
Commissioners of Patna City Municipality Vs Bishambhardeo Narain
Patna High Court · AIR 1937 Patna 586
Bihar and Orissa Municipal Act, 1922 — Section 107(2), 115(2), 380
High Courts24 Feb 1937
Mam Dulari Kuer, Intervenor and another Vs Ram Kishun Ojha Ram Kishun Ojha Vs Mam Dulari Kuer, Intervenor and another
Patna High Court · (1937) 02 PAT CK 0028
High Courts24 Feb 1937
Emperor Vs Gedka Goala
Patna High Court · AIR 1937 Patna 363 : 170 Ind. Cas. 74
Criminal Procedure Code, 1898 (CrPC) — Section 401, 471Penal Code, 1860 (IPC) — Section 302, 324, 326, 84
High Courts24 Feb 1937
Humayaun Raza Choudhury and Another Vs Surendra Nath Bose
Patna High Court · AIR 1937 Patna 523
High Courts19 Feb 1937
Ram Kishun Singh and Others Vs Faujdar Gop and Others
Patna High Court · 170 Ind. Cas. 90
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1937
Badri Narain Mandar Vs Parsoti Pasban
Patna High Court · AIR 1937 Patna 384 : 170 Ind. Cas. 146
High Courts18 Feb 1937
Ghasiram Marwari Vs Raja Shiba Prasad Singh
Patna High Court · AIR 1937 Patna 321 : 169 Ind. Cas. 872
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts17 Feb 1937
Firm Dedhraj-Lachminarayan Vs Bhagwan Das and Others>
Patna High Court · AIR 1937 Patna 337 : 169 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts17 Feb 1937
Haji Rajab Ali Vs Shaikh Akbar Ali and Others
Patna High Court · AIR 1937 Patna 324 : 169 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Section 10, 66
High Courts17 Feb 1937
Jatan Thakur and Others Vs Ali Jan Mia
Patna High Court · AIR 1937 Patna 525 : 170 Ind. Cas. 800