High Courts26 Apr 1937
Nand Kishore Kumar Vs Achambit Kumar and Others
Patna High Court · AIR 1937 Patna 514 : 170 Ind. Cas. 959
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 11 of 15
High Courts26 Apr 1937
Rai Krishna Bahadur Vs Hari Charan Raut and Others
Patna High Court · 170 Ind. Cas. 783
High Courts23 Apr 1937
Karan Singh and Another Vs Musammat Tetar Kuer and Others
Patna High Court · AIR 1937 Patna 435 : 170 Ind. Cas. 362
Limitation Act, 1963 — Article 44, 7, 8
High Courts22 Apr 1937
Suryamal Saraf Vs P. Sriram Naidu and Others
Patna High Court · AIR 1939 Patna 158
High Courts22 Apr 1937
Jagarnath Prasad Singh and Another Vs Surajdeo Narain Singh and Others
Patna High Court · AIR 1937 Patna 483 : 170 Ind. Cas. 777
Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 54
High Courts20 Apr 1937
In Re: G., an Advocate
Patna High Court · AIR 1937 Patna 433 : 170 Ind. Cas. 339
High Courts20 Apr 1937
Madhusudhan Swain Vs Durga Prasad Bhagat and Others
Patna High Court · AIR 1938 Patna 7
High Courts16 Apr 1937
Mahadeo Ram Kasarwani Vs Ganesh Prasad and Others
Patna High Court · AIR 1937 Patna 517
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26(1)
High Courts14 Apr 1937
Mahant Ramdhan Puri Vs Mt. Parbati Kuar and Others
Patna High Court · AIR 1937 Patna 519
High Courts14 Apr 1937
Lakhan Sahu and Others Vs Shyam Sundar Chakraverti and Another
Patna High Court · AIR 1937 Patna 502
High Courts14 Apr 1937
Kuar Koeri and Others Vs Emperor
Patna High Court · AIR 1937 Patna 497 : 170 Ind. Cas. 785
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts13 Apr 1937
Raja Rajendra Narayan Bhunj Deo Vs Nilamani Behera and Others
Patna High Court · AIR 1937 Patna 593
High Courts13 Apr 1937
Firm Johar Mal-Paran Ram Vs Bindeswari Prasad Singh and Others
Patna High Court · AIR 1937 Patna 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14
High Courts08 Apr 1937
Balkrishna Das Vs Shyam Sunder Mandal and Others
Patna High Court · 172 Ind. Cas. 516
Limitation Act, 1963 — Section 26
High Courts06 Apr 1937
Sita Ram and Others Vs Secretary of State and Another
Patna High Court · AIR 1937 Patna 568
Limitation Act, 1963 — Article 149 Schedule 1, 49
High Courts02 Apr 1937
Sheikh Amiruddin and Others Vs Sonelal Jha and Others
Patna High Court · AIR 1937 Patna 669 : 172 Ind. Cas. 387
High Courts02 Apr 1937
Satya Narain Prasad and Others Vs Mahabir Prasad Marwari
Patna High Court · AIR 1937 Patna 476 : 170 Ind. Cas. 955
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts02 Apr 1937
Muhammad Akhtar Vs Chamru Mistry
Patna High Court · AIR 1937 Patna 524 : 170 Ind. Cas. 797
Evidence Act, 1872 — Section 167
High Courts02 Apr 1937
Somar Ram and Another Vs Budhu Ram
Patna High Court · AIR 1937 Patna 463
Civil Procedure Code, 1908 (CPC) — Section 60Evidence Act, 1872 — Section 35Transfer of Property Act, 1882 — Section 10
High Courts01 Apr 1937
Beni Madhab Mahto and Others Vs Ganesh Singh Sardar and Others
Patna High Court · AIR 1937 Patna 486
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 182