High Courts01 Apr 1937
Rudra Narain Singh and Others Vs Kedar Nath Singh and Others
Patna High Court · AIR 1937 Patna 458 : 170 Ind. Cas. 754
Criminal Procedure Code, 1898 (CrPC) — Section 115, 145
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 12 of 15
High Courts31 Mar 1937
Rambali Prasad Singh Vs Mt. Kishori Kuer
Patna High Court · AIR 1937 Patna 362
High Courts30 Mar 1937
Shaikh Mohammad Yasin Vs Shaikh Fateh Muhammad and Others
Patna High Court · AIR 1937 Patna 643 : 172 Ind. Cas. 159
Provincial Insolvency Act, 1920 — Section 51
High Courts19 Mar 1937
Bhairo Singh and Others Vs Rai Shamsundar Prasad and Others
Patna High Court · AIR 1938 Patna 76
Bengal Tenancy Act, 1885 — Section 22, 22(2), 45
High Courts19 Mar 1937
Rameshwar Narain Misra Vs Raghunandan Purbey and Others
Patna High Court · 174 Ind. Cas. 418
Civil Procedure Code, 1908 (CPC) — Section 152, 47
High Courts19 Mar 1937
Sirikant Lal and Another Vs Sidheswari Prasad Narain Singh and Another
Patna High Court · AIR 1937 Patna 455 : 170 Ind. Cas. 357
Negotiable Instruments Act, 1881 (NI) — Section 26, 27, 28
High Courts18 Mar 1937
Rameshwar Singh Vs Emperor
Patna High Court · AIR 1937 Patna 440 : 170 Ind. Cas. 464
Criminal Procedure Code, 1898 (CrPC) — Section 307, 423, 438, 439Penal Code, 1860 (IPC) — Section 36, 366, 417
High Courts17 Mar 1937
Raja Bahadur Sir Rajendra Narain Bhunj Deo Vs Debi Choudhary and Others
Patna High Court · AIR 1937 Patna 386 : 169 Ind. Cas. 877
High Courts16 Mar 1937
Muhammad Shaiait (Sic) Vs Nithali Ram and Others
Patna High Court · AIR 1937 Patna 387
Bihar Tenancy Act, 1885 — Section 26N
High Courts16 Mar 1937
Bank of Behar Ltd. Vs Madhusudan Lal and Another
Patna High Court · AIR 1937 Patna 428 : 170 Ind. Cas. 451
Contract Act, 1872 — Section 230Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts16 Mar 1937
Shyam Lal Vs Raghunath Marwari
Patna High Court · AIR 1937 Patna 432 : 170 Ind. Cas. 480
Contract Act, 1872 — Section 59, 60, 61
High Courts15 Mar 1937
Kissen Gopal Ganwariwala and Others Vs Madan Lal
Patna High Court · AIR 1937 Patna 542
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Mar 1937
Chander Prasad Vs Emperor
Patna High Court · AIR 1937 Patna 501 : 170 Ind. Cas. 784
Penal Code, 1860 (IPC) — Section 353, 379
High Courts12 Mar 1937
Muhammad Waliul Hag and Others Vs Ludput Upadhya and Others
Patna High Court · AIR 1937 Patna 388
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Mar 1937
Shiv Saran Rai Vs Sukhdeo Rai and Others
Patna High Court · AIR 1937 Patna 418
Bengal Tenancy Act, 1885 — Article 3 Schedule 3Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Mar 1937
Ram Ranbijaya Prasad Singh Vs Parmatmanand Singh
Patna High Court · AIR 1938 Patna 390
Succession Act, 1925 — Section 214
High Courts08 Mar 1937
Pratap Mandal Vs Surpat Sinha and Others
Patna High Court · AIR 1937 Patna 417 : 170 Ind. Cas. 760
Bengal Tenancy Act, 1885 — Section 104H, 115, 50
High Courts08 Mar 1937
Bansidhar Jaglik Vs Samu Singh
Patna High Court · AIR 1937 Patna 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 89, 47
High Courts03 Mar 1937
Ganga Prasad Sao and Others Vs Dulari Saran Singh and Others
Patna High Court · AIR 1937 Patna 345 : 170 Ind. Cas. 134
Transfer of Property Act, 1882 — Section 98