High Courts28 Jul 1937
Banke Bihari Lal Vs Ram Uchit Singh and Others
Patna High Court · AIR 1937 Patna 560
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 10 of 15
High Courts28 Jul 1937
Thakur Prasad Marwari and Others Vs Chaman Ram Marwari and Others
Patna High Court · AIR 1938 Patna 136
Registration Act, 1908 — Section 34, 34(1), 77
High Courts26 Jul 1937
Rai Brindaban Prasad Vs The Gaya Municipality
Patna High Court · AIR 1937 Patna 640 : 172 Ind. Cas. 215
Bengal Municipal Act, 1932 — Section 223ABihar and Orissa Municipal Act, 1922 — Section 196, 197
High Courts23 Jul 1937
Qazi Syed Muhammad Afzal Vs Salahuddin Ahmad and Others
Patna High Court · AIR 1937 Patna 617 : 172 Ind. Cas. 166
High Courts22 Jul 1937
Motijha Vs Jowala Prasad Marwari
Patna High Court · AIR 1937 Patna 626 : 172 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts21 Jul 1937
Babu Chandeshwar Prasad Narayan Singh and Another Vs Dwarka Singh and Others
Patna High Court · AIR 1937 Patna 557
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts20 Jul 1937
Government Advocate Vs Kumar Singh
Patna High Court · AIR 1938 Patna 83
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 196, 211
High Courts06 May 1937
Phul Mohammad Khan and Another Vs Qazi Kutubuddin and Another
Patna High Court · AIR 1937 Patna 578
High Courts06 May 1937
Ambalal Khora and Another Vs Bihar Hosiery Mills, Ltd. and Others
Patna High Court · AIR 1937 Patna 657 : 172 Ind. Cas. 19
High Courts06 May 1937
Isri Prasad Singh and Others Vs Jagat Prasad Singh and Others
Patna High Court · AIR 1937 Patna 628 : 172 Ind. Cas. 187
Transfer of Property Act, 1882 — Section 82
High Courts06 May 1937
Laduram Marwari Vs Bansidhar Marwari and Another
Patna High Court · AIR 1937 Patna 572
Evidence Act, 1872 — Section 91
High Courts06 May 1937
Rajpati Narain Singh and Others Vs Kirat Narain Singh and Others
Patna High Court · AIR 1938 Patna 71
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Criminal Procedure Code, 1898 (CrPC) — Section 143, 144
High Courts04 May 1937
Rabindra Chandra Ghosh and Others Vs Mahtha Gauri Singh and Others
Patna High Court · AIR 1937 Patna 554
Transfer of Property Act, 1882 — Section 116
High Courts04 May 1937
Miss G.B. Solano and Others Vs Maharaja Kumari Umeshwari Koer
Patna High Court · AIR 1937 Patna 506
Bengal Tenancy Act, 1885 — Section 22(2), 26N, 26O
High Courts03 May 1937
Emperor Vs Jugal Kishore Teberawalla
Patna High Court · AIR 1937 Patna 500
Boilers Act, 1923 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 242, 417
High Courts30 Apr 1937
Municipal Commissioner, Gaya Municipality Vs Mt. Rup Kalia and Another
Patna High Court · AIR 1937 Patna 516
Bengal Municipal Act, 1884 — Section 223(a)
High Courts29 Apr 1937
Dwarka Prasad and Others Vs Parmeshwari Rai and Others
Patna High Court · AIR 1937 Patna 541
Bengal Tenancy Act, 1885 — Section 178, 21, 29
High Courts27 Apr 1937
Thakur Singh Vs Dinanath Sah
Patna High Court · AIR 1937 Patna 528
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47, 47Limitation Act, 1963 — Section 5
High Courts26 Apr 1937
Rai Krishna Bahadur Vs Hari Charan Rout and Others
Patna High Court · AIR 1937 Patna 475