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Patna High Court judgments, 1937

290 judgments · page 4 of 15

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High Courts15 Nov 1937

Krishna Kant Prasad and Others Vs Radhey Singh

Patna High Court · AIR 1938 Patna 79

Civil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1908 — Article 179(2), 182(2)
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High Courts15 Nov 1937

Mulchand Hiralal Vs Commissioner of Income Tax

Patna High Court · 174 Ind. Cas. 580

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High Courts15 Nov 1937

Sonu Lal Vs Commissioner of Income Tax

Patna High Court · 174 Ind. Cas. 287

Income Tax Act, 1961 — Section 63
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High Courts15 Nov 1937

SONU LAL Vs COMMISSIONER OF INCOME TAX, BHIAR AND ORISSA.

Patna High Court · (1938) 6 ITR 94

Income Tax Act, 1961 — Section 63
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High Courts12 Nov 1937

Shaikh Tahir Hussain Vs Syed Basirul Haque and Others

Patna High Court · AIR 1938 Patna 444

Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 85
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High Courts12 Nov 1937

Mahanth Ramlagan Gossain Vs Nandipat Mahton

Patna High Court · AIR 1938 Patna 143

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High Courts11 Nov 1937

In Re: A, a Mukhtar

Patna High Court · AIR 1938 Patna 17

Legal Practitioners Act, 1879 — Section 13, 14
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High Courts11 Nov 1937

Ramdeni Pathak and Another Vs Emperor

Patna High Court · AIR 1938 Patna 145

Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 211
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High Courts11 Nov 1937

In Re: A., A Mukhtar

Patna High Court · 172 Ind. Cas. 877

Legal Practitioners Act, 1879 — Section 13, 14
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High Courts11 Nov 1937

Sukhoo Sao and Another Vs Sita Ram Hajjam and Others

Patna High Court · 172 Ind. Cas. 785

Bengal Tenancy Act, 1885 — Section 174
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High Courts11 Nov 1937

In Re: Khetramoni Debya

Patna High Court · AIR 1938 Patna 33

Stamp Act, 1899 — Article 55 Schedule 1, 60(1)
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High Courts10 Nov 1937

Kali Prasad Sahu and Others Vs Mt. Bibi Aziz Fatma and Others

Patna High Court · AIR 1938 Patna 149

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High Courts10 Nov 1937

Bijadhar Ram Vs Rajkaran Singh

Patna High Court · AIR 1938 Patna 129

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High Courts10 Nov 1937

Kali Prasad Sahu and Others Vs Musammat Bibi Aziz Fatma and Others

Patna High Court · 174 Ind. Cas. 397

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High Courts09 Nov 1937

Suraj Prasad Vs Mt. Lukher Kuer and Others

Patna High Court · AIR 1939 Patna 117

Civil Procedure Code, 1908 (CPC) — Section 2(11)
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High Courts09 Nov 1937

Firm Surajmal Badri Das of Daulat Khan Vs Firm Manbodh Bhagat Lall Chand Ram

Patna High Court · AIR 1938 Patna 204

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
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High Courts09 Nov 1937

Firm Surajmal-Badri Das of Daulat Khan Vs Firm Manbodh-Bhagat Lall Chand Ram

Patna High Court · 174 Ind. Cas. 1007

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts08 Nov 1937

Nanhe Shah Vs Abdul Hasan

Patna High Court · AIR 1938 Patna 137

Mussalman Wakf Act, 1923 — Section 3, 3(1)
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High Courts08 Nov 1937

Mahant Gyan Prakash Das Vs Mt. Dukhan Kuar and Others

Patna High Court · AIR 1938 Patna 69

Limitation Act, 1963 — Article 91
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High Courts08 Nov 1937

Narain Pande and Others Vs Gaya Rai and Others

Patna High Court · 174 Ind. Cas. 388

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