High Courts08 Nov 1937
Kesharinandan Ramani Vs Emperor
Patna High Court · 172 Ind. Cas. 899
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Government of India Act, 1935 — Section 107
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 5 of 15
High Courts29 Oct 1937
Bedanand Rai and Others Vs Nabokumar Singh and Others
Patna High Court · AIR 1938 Patna 161
High Courts29 Oct 1937
Raja Shyam Sunder Singh Vs Dhirendra Nath Chandra and Others
Patna High Court · 174 Ind. Cas. 34
High Courts27 Oct 1937
Dhansar Coal Co. Ltd. Vs Babu Lal Agarwala
Patna High Court · AIR 1938 Patna 133
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6), 147
High Courts27 Oct 1937
Ramdhari Ahir and Others Vs Khedu Ahir and Others
Patna High Court · AIR 1938 Patna 461
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, 2
High Courts26 Oct 1937
Chitradhar Narain Das and Another Vs Khidar Thakur and Others
Patna High Court · AIR 1938 Patna 437
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts22 Oct 1937
Shaikh Mohammad Anas and Another Vs Bhupendra Prasad Shukul and Others
Patna High Court · AIR 1938 Patna 457
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 16Limitation Act, 1963 — Article 182
High Courts22 Oct 1937
Ramkishun Agarwalla Vs Emperor
Patna High Court · AIR 1938 Patna 131
Penal Code, 1860 (IPC) — Section 426, 447
High Courts22 Oct 1937
Mir Wajid Ali Vs Fagoo Mandal and Others
Patna High Court · 174 Ind. Cas. 40
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(k)
High Courts21 Oct 1937
Banarsi Raut Vs Emperor
Patna High Court · AIR 1938 Patna 432
Penal Code, 1860 (IPC) — Section 498
High Courts20 Oct 1937
Lachmi Prasad and Others Vs Kapildeo Ojha
Patna High Court · 174 Ind. Cas. 355
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Oct 1937
Babu Rajniti Prasad Singh and Another Vs Ramudgar and Others
Patna High Court · 174 Ind. Cas. 367
Contract Act, 1872 — Section 74
High Courts05 Oct 1937
Sheogulam Singh and Others Vs Rambahadur Singh and Others
Patna High Court · 174 Ind. Cas. 710
High Courts05 Oct 1937
Ram Babu Jadav and Others Vs Emperor
Patna High Court · AIR 1938 Patna 60
Explosive Substances Act, 1908 — Section 4(b), 5Penal Code, 1860 (IPC) — Section 120B
High Courts01 Oct 1937
Syed Abdut Hakim Vs Mangal Chand and Another
Patna High Court · AIR 1938 Patna 433
High Courts30 Sept 1937
Munshi Ramkishun Lal and Others Vs Saiyid Muhammad Manzural Haque and Others
Patna High Court · AIR 1938 Patna 593
Bihar Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 26M
High Courts30 Sept 1937
Bahali Singh Vs Safayat Gop and Others
Patna High Court · AIR 1938 Patna 105
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Sept 1937
Mewalal Singh and Another Vs Emperor
Patna High Court · AIR 1938 Patna 34
Penal Code, 1860 (IPC) — Section 109, 321, 324