High Courts02 Sept 1937
Bindeswari Prasad and Others Vs Lal Mungari Lal and Others
Patna High Court · AIR 1937 Patna 642 : 172 Ind. Cas. 198
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 7 of 15
High Courts02 Sept 1937
Bhagalpur Electricity Supply Co. Ltd. Vs Hari Prasad Saha and Others
Patna High Court · AIR 1938 Patna 15
Electricity Act, 1910 — Section 44(c), 50
High Courts02 Sept 1937
Palakdhari Mahton and Another Vs Purandra Prasad
Patna High Court · AIR 1938 Patna 10
High Courts02 Sept 1937
Kunj Bihari Thakur and Others Vs Umashankar Prasad and Others
Patna High Court · AIR 1938 Patna 38
Bengal Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 118General Clauses Act, 1897 — Section 13(2)
High Courts01 Sept 1937
Bansropan Singh and Others Vs Emperor
Patna High Court · AIR 1937 Patna 603
Penal Code, 1860 (IPC) — Section 148, 225B, 324
High Courts01 Sept 1937
Debi Bux Vs Rameswar Prasad Narain Singh and Others
Patna High Court · AIR 1937 Patna 651 : 172 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Section 115, 73
High Courts31 Aug 1937
Emperor Vs Haria Dhobi
Patna High Court · AIR 1937 Patna 662 : 172 Ind. Cas. 780
Criminal Procedure Code, 1898 (CrPC) — Section 269, 307, 309Penal Code, 1860 (IPC) — Section 307, 323, 325, 326, 392
High Courts31 Aug 1937
Mauji Shah and Another Vs Sakaldip Singh and Others
Patna High Court · AIR 1938 Patna 11
High Courts27 Aug 1937
Shib Charan Sahu and Others Vs Sarda Prasad and Another
Patna High Court · AIR 1937 Patna 670 : 172 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts26 Aug 1937
Gobind Saran Singh Vs Ram Autar Singh and Others
Patna High Court · 174 Ind. Cas. 455
Transfer of Property Act, 1882 — Section 89
High Courts25 Aug 1937
Rameshwar Lal Jhunjhunwala Vs Ram Charan Prasad Sahu and Others
Patna High Court · AIR 1938 Patna 447
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 144, 151
High Courts25 Aug 1937
Kabir Ram and Another Vs Giro Mahto and Others
Patna High Court · 174 Ind. Cas. 283
Chotanagpur Tenancy Act, 1908 — Section 139, 4, 46
High Courts25 Aug 1937
Sukhamoy Maitra Vs Emperor
Patna High Court · AIR 1938 Patna 165
Penal Code, 1860 (IPC) — Section 120, 477A
High Courts24 Aug 1937
Kunjo Chaudhry Vs Emperor
Patna High Court · AIR 1938 Patna 99
Penal Code, 1860 (IPC) — Section 109, 467, 471
High Courts23 Aug 1937
Nitai Dutta Vs Ganesh Mahto and Others
Patna High Court · AIR 1937 Patna 644 : 172 Ind. Cas. 147
Chotanagpur Tenancy Act, 1908 — Section 208, 213
High Courts23 Aug 1937
Bhagwat Prasad Vs Sudersan Bhagat
Patna High Court · AIR 1937 Patna 621 : 172 Ind. Cas. 115
Chotanagpur Tenancy Act, 1908 — Section 13, 224
High Courts20 Aug 1937
Badri Narayan Singh and Others Vs Ganga Singh and Others
Patna High Court · AIR 1937 Patna 605 : 171 Ind. Cas. 953