High Courts28 Sept 1937
Pandit Bikram Raj and Another Vs Palak Nonia and Another
Patna High Court · AIR 1938 Patna 37
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 6 of 15
High Courts27 Sept 1937
Basdeo Koiri and Another Vs Emperor
Patna High Court · 172 Ind. Cas. 944
Criminal Procedure Code, 1898 (CrPC) — Section 421, 435
High Courts24 Sept 1937
Jioo Mian and Others Vs Emperor
Patna High Court · AIR 1938 Patna 229
Penal Code, 1860 (IPC) — Section 147, 225, 353
High Courts23 Sept 1937
Sheikh Dildar Hussain and Others Vs Sheikh Saddip and Others
Patna High Court · 172 Ind. Cas. 935
Transfer of Property Act, 1882 — Section 105
High Courts23 Sept 1937
Babulal Tiwari Vs Hulla Mallah and Others
Patna High Court · 172 Ind. Cas. 835
Partition Act, 1893 — Section 4
High Courts23 Sept 1937
Sir Kameshwar Singh Bahadur Vs Bibi Fatma and Another
Patna High Court · AIR 1938 Patna 43
Bengal Tenancy Act, 1885 — Section 104H
High Courts22 Sept 1937
Khemkarandas Jokhiram and Another Vs Chouthmal Bhagirath and Others
Patna High Court · AIR 1938 Patna 225
Provincial Insolvency Act, 1920 — Section 37, 50
High Courts20 Sept 1937
Abdul Hamid Khan Vs Dhani Dusadh and Others
Patna High Court · AIR 1938 Patna 41
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Sept 1937
Satish Chandra Chakrobarty Vs P.N. Das and Co.
Patna High Court · AIR 1938 Patna 231
Civil Procedure Code, 1908 (CPC) — Section 115Partnership Act, 1932 — Section 69, 69(1)
High Courts15 Sept 1937
Inderdeo Singh Vs Kesho Singh and Others
Patna High Court · AIR 1938 Patna 1
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438Government of India Act, 1915 — Section 107
High Courts14 Sept 1937
Babu Babujee Isar and Others Vs Chethru Singh
Patna High Court · 172 Ind. Cas. 212
High Courts14 Sept 1937
Dalip Narayan Singh and Another Vs Smt. Amarbas Kuer and Another
Patna High Court · AIR 1938 Patna 228
High Courts13 Sept 1937
Babu Badri Narain Singh and Another Vs Hari Lal Singh and Another
Patna High Court · AIR 1937 Patna 639 : 172 Ind. Cas. 202
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Sept 1937
Ramu Singh and Others Vs Aghori Singh and Others
Patna High Court · AIR 1938 Patna 68
Succession Act, 1925 — Section 214, 370, 381
High Courts07 Sept 1937
Narayan Ram Sahu Vs Kartic Singh and Others
Patna High Court · 174 Ind. Cas. 207
Chotanagpur Tenancy Act, 1908 — Section 139, 41, 41(d)
High Courts03 Sept 1937
Chhotoo Lal Vs Mt. Bibi Sakina and Another
Patna High Court · (1937) 09 PAT CK 0035
High Courts03 Sept 1937
Ganesh Prasad Singh and Another Vs Sheogobind Sahu and Others
Patna High Court · AIR 1938 Patna 40
High Courts02 Sept 1937
Bhagalpur Electric Supply Co., Ltd. Vs Hari Prasad Sahay and Others
Patna High Court · 172 Ind. Cas. 940
Electricity Act, 2003 — Section 2, 37, 44, 50
High Courts02 Sept 1937
Sah Radha Krishna Vs Musammat Bechni Debi
Patna High Court · 172 Ind. Cas. 234